Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Renji Prasad vs Uco Bank
2021 Latest Caselaw 20107 Ker

Citation : 2021 Latest Caselaw 20107 Ker
Judgement Date : 24 September, 2021

Kerala High Court
Renji Prasad vs Uco Bank on 24 September, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943

                     WP(C) NO. 19763 OF 2021

PETITIONER:

            RENJI PRASAD,
            S/O. P.P. RAJENDRA PRASAD,
            VACHIPURACKAL KARTHIKA,
            AYMANAM P.O., KOTTAYAM 686015.
            BY ADV E.A.BIJUMON


RESPONDENT:

            UCO BANK,
            REPRESENTED BY THE AUTHORIZED OFFICER,
            ZONAL OFFICE, 39/3720 F,
            S.R. COMPLEX, REVIPURAM,
            VALANJAMBALAM, ERNAKULAM-682036.



            BY ADV.H.RAMANAN,SC



     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.09.2021, ALONG WITH WP(C)NO.19764/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.19763 & 19764/21
                                     -:2:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

  FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943

                          WP(C) NO. 19764 OF 2021

PETITIONER:

              P.P.RAJENDRA PRASAD,
              S/O. P.K. PATHMANABHAN,
              VACHIPURACKAL KARTHIKA,
              AYMANAM P.O., KOTTAYAM-686015.
              BY ADV E.A.BIJUMON


RESPONDENT:

              UCO BANK,
              REPRESENTED BY THE AUTHORISED OFFICER, ZONAL
              OFFICE, 39/3720 F, S R. COMPLEX, REVIPURAM,
              VALANJAMBALAM, ERNAKULAM-682036.


              BY ADV.H.RAMANAN,SC



       THIS     WRIT     PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.09.2021, ALONG WITH WP(C)NO.19763/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.19763 & 19764/21
                                      -:3:-




                     BECHU KURIAN THOMAS, J.
                     -----------------------------------------
                  W.P.(C) Nos.19763 & 19764 of 2021
                     ----------------------------------------
                Dated this the 24th day of September, 2021

                               JUDGMENT

Learned counsel for the respondent bank submitted that there

have been no bidders in the auction that was scheduled for today.

2. In view of the above submission, petitioners seek

permission to withdraw these writ petitions reserving liberty with the

petitioners to move afresh, if circumstances so warrant.

The said submission is recorded and the writ petitions are

dismissed as withdrawn reserving the above liberty.

Sd/-

                                         BECHU KURIAN THOMAS
                                               JUDGE
vps



                        /True Copy/                      PS to Judge
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter