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Powercon Electricals vs Commissioner Of Customs
2021 Latest Caselaw 19939 Ker

Citation : 2021 Latest Caselaw 19939 Ker
Judgement Date : 23 September, 2021

Kerala High Court
Powercon Electricals vs Commissioner Of Customs on 23 September, 2021
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                        &
                      THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
          Thursday, the 23rd day of September 2021 / 1st Aswina, 1943

                            CUS.APPEAL NO. 6 OF 2021


FINAL ORDER NO.20813-20815/2020 OF THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE
TRIBUNAL, SOUTH ZONAL BENCH, BANGALORE


                                  -------------


  APPELLANT/APPELLANT :


        M/S. POWERCON ELECTRICALS

        40/9196, CHIDAMBARAM CHAMBERS,

        DORAISWAMI IYYER ROAD, COCHIN-682035,

        REPRESENTED BY ITS MANAGING PARTNER

        SMT. DAISY JOSEPH, AGED 57 YEARS,

        W/O. A.V.JOSEPH.



        BY M/S.P.A.AUGUSTIAN and JOVIT LOBO, Advocates for the

        petitioner


  RESPONDENT/RESPONDENT :


        COMMISSIONER OF CUSTOMS

        CUSTOMS HOUSE, WILLINGTON ISLAND, COCHIN-682009.



        BY SRI.P.VIJAYAKUMAR, ASG OF INDIA and SRI.P.G.JAYASHANKAR,

        SC FOR CUSTOMS




        CUSTOMS APPEAL HAVING COME UP FOR ORDERS ON 23/09/2021, UPON

  PERUSING THE PETITION, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
                         S.V. BHATTI & VIJU ABRAHAM, JJ.
                    ----------------------------------------------------
                    CUSTOMS APPEAL Nos.6,7,8,9 & 10 of 2021
                    ----------------------------------------------------
                             Dated: 23rd September, 2021

                                       ORDER

S.V.Bhatti, J

Admit. The counsel appearing for both sides, having regard

to the urgency in the matter and also that the jurisdiction is

covered by the judgment of the Supreme Court, request an early

date of hearing.

Post for hearing on 11.10.2021.

Hand over copy.

Sd/- S.V. BHATTI JUDGE

sd/-VIJU ABRAHAM JUDGE

css/

23-09-2021 /True Copy/ Assistant Registrar

 
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