N.Vijayan vs Kerala Water Authority And Others
2021 Latest Caselaw 19738 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
     MONDAY, THE 20TH DAY OF SEPTEMBER 2021/29TH BHADRA, 1943
                       WP(C) NO. 12231 OF 2010


PETITIONER:

          N.VIJAYAN, S/O.NEELAKANDAN,
          AGED 59 YEARS, GOURI VIHAR,
          ASRAMAM NORTH, KOLLAM-691 002.

          BY ADVS.
          LEO GEORGE
          K.P.SUJESH KUMAR
          K.N.SASIDHARAN NAIR


RESPONDENTS:

    1     KERALA WATER AUTHORITY,
          REPRESENTED BY ITS MANAGING DIRECTOR,
          KERALA WATER AUTHORITY, JALA BHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM.

    2     CHIEF ENGINEER, SOUTHERN REGION,
          KERALA WATER AUTHORITY, JALA BHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM.

    3     SUPERINTENDING ENGINEER, P.H.CIRCLE,
          JALA BHAVAN, KERALA WATER AUTHORITY,
          KOLLAM.

    4     J&B ENGINEERING AND CONSTRUCTION COMPANY,
          KUTTOOR P.O., THIRUVALLA.

    5     P.G.CONSTRUCTIONS, GADKARI, 114,
          MUKTIMARG, NO.1, NEAR MAHARASHTRA
          SAMAJ DEVAS, MADHYAPRADESH.

    6     PRAKASH P.GOGARD, M/S.P.P.GOGARD,
          KERA 225, KALPANA GARDENS, ENJAKKAL JUNCTION,
          VALLAKKADAVU P.O., THIRUVANANTHAPURAM.

    7     PAULSON CHACKO, MULAVARIKKAL HOUSE,
          PIRAVOOR, KALADY, ERNAKULAM.
 WP(C)Nos.12231 & 21957 of 2010

                                 2




    8      N.VINOD LAL, LALAS,
           THATTAMALA, KOLLAM.

           BY   ADVS.
           R1   SRI. R.VINU RAJ
           R1   SRI.BENJAMIN PAUL
           R1   SRI.M.DINESH
           R4   SRI. M.V.S.NAMPOOTHIRY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.09.2021, ALONG WITH WP(C).21957/2010,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)Nos.12231 & 21957 of 2010

                                    3




         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
 MONDAY,THE 20TH DAY OF SEPTEMBER 2021/29TH BHADRA,1943
                    WP(C) NO. 21957 OF 2010


PETITIONER:

           N.VIJAYAN, S/O.NEELAKANDAN,
           AGED 59 YEARS, GOURI VIHAR,
           ASRAMAM NORTH, KOLLAM-691 002.

           BY ADV LEO GEORGE


RESPONDENTS:

    1      KERALA WATER AUTHORITY,
           REPRESENTED BY ITS MANAGING DIRECTOR,
           KERALA WATER AUTHORITY, JALA BHAVAN,
           VELLAYAMBALAM, THIRUVANANTHAPURAM.

    2      CHIEF ENGINEER, SOUTHERN REGION,
           KERALA WATER AUTHORITY, JALA BHAVAN,
           VELLAYAMBALAM, THIRUVANANTHAPURAM.

    3      SUPERINTENDING ENGINEER, P.H.CIRCLE,
           JALA BHAVAN, KERALA WATER AUTHORITY,
           KOLLAM.

           BY ADVS.
           SHRI.P.BENJAMIN PAUL, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.09.2021, ALONG WITH WP(C).12231/2010,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)Nos.12231 & 21957 of 2010

                                     4




                              JUDGMENT

Dated this the 20th day of September, 2021

The learned counsel for the petitioner submits that due

to subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH JUDGE ncd/20.09.2021