M. Siddique Master vs The Joint Registrar Of ...
2021 Latest Caselaw 19513 Ker

WA No.1747/2020                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR. JUSTICE A.M.BADAR
                                           &
                     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Thursday, the 16th day of September 2021 / 25th Bhadra, 1943
                                   WA NO. 1747 OF 2020

        AGAINST JUDGMENT DATED 14.12.2020 IN WP(C) 22982/2020 OF THIS COURT.

                                         ---

   APPELLANTS/PETITIONERS:

    1.M.SIDDIQUE MASTER,S/O. LATE MUHAMED M.,PRESIDENT, ANAKKAYAM SERVICE
    CO-OPERATIVE BANK LTD. NO.F 880, ANAKKAYAM P.O., MALAPPURAM DISTRICT-676
    509. RESIDING AT MADATHODI HOUSE, PERIMBALAM P.O.,MALAPPURAM
    DISTRICT-676509.

    AND 12 OTHERS.

    BY SRI.GEORGE POONTHOTTAM, SENIOR ADVOCATE

    AND ADV.SMT.NISHA GEORGE.

   RESPONDENTS/RESPONDENTS:

    1.THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,B2 BLOCK,

      CIVIL STATION,MALAPPURAM-676505.

    AND ANOTHER.

    BY GOVERNMENT PLEADER


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstacnes stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Exhibits-P6 and P7, pending
   disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 16.09.2021 upon
   perusing the appeal memorandum and this Court's order dated
   18.03.2021, the court on the same day passed the following:
 WA No.1747/2020                               2/2




                                         ORDER

Learned counsel for the appellants submits that for working out the appeal, it is necessary to have translated copies of relevant exhibits. He seeks six weeks time for furnishing translated copies.

Post after six weeks. In the meanwhile, interim relief to continue.

          16/09/2021                                Sd/-A.M.BADAR,JUDGE

                                               Sd/-MURALI PURUSHOTHAMAN,JUDGE




16-09-2021                      /True Copy/                               Assistant Registrar