Dr. Deepa George vs State Of Kerala
2021 Latest Caselaw 19319 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE AMIT RAWAL
TUESDAY, THE 14TH DAY OF SEPTEMBER 2021/23RD BHADRA, 1943
                W.P.(C)NO.17698 OF 2021


 PETITIONER:

       DR.DEEPA GEORGE,
       AGED 49 YEARS,
       W/O.C.K.JAMES, CHIRACKAL HOUSE, PULIYANNOOR P.O.,
       PALA, KOTTAYAM 686 573, (WORKING AS ASSISTANT
       PROFESSOR IN HINDI, SREE SANKARACHARYA UNIVERSITY
       OF SANSKRIT, KALADY, REGIONAL CENTRE, ETTUMANOOR).


       BY ADV M.S.RADHAKRISHNAN NAIR


 RESPONDENTS:

 1     STATE OF KERALA,
       REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
       TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
       SECRETARIAT, THIRUVANANTHAPURAM 695 001.
 2     SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
       REPRESENTED BY THE REGISTRAR,
       UNIVERSITY CAMPUS, KALADY P.O.,
       ERNAKULAM 683 574.
       BY ADV S.PRASANTH (AYYAPPANKAVU)
       SRI JIMMY GEORGE, GOVERNMENT PLEADER



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
 ADMISSION ON 14.09.2021, THE COURT ON THE SAME DAY
 DELIVERED THE FOLLOWING:
     W.P.(C)NO.17698 OF 2021

                              2




                          JUDGMENT

Having filed a writhdrawal memo, this W.P.(C) is

dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE ss W.P.(C)NO.17698 OF 2021

APPENDIX OF WP(C) 17698/2021

PETITIONER EXHIBITS:

Exhibit P1 TRUE COPY OF G.O.(P) NO. 186/2002/HEDN.

DATED 28/12/2002 ISSUED BY THE IST RESPONDENT.

Exhibit P2 TRUE COPY OF THE COMMUNICATION NO.

1.2/2009/(EC/PS) DATED 7.12.2012 ISSUED BY THE UNIVERSITY GRANTS COMMISSION. Exhibit P3 TRUE COPY OF THE PUBLIC NOTICE F.NO.2-

16/2002 (PS) PT. FI.II ISSUED BY THE UGC DATED 16.10.2018.

Exhibit P4 TRUE COPY OF THE RELEVANT PORTION OF UGC REGULATION 2018 (7TH UGC REGULATION) DATED 18.7.2018.

Exhibit P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 21.5.2018 TO THE SECOND RESPONDENT.

Exhibit P6 TRUE COPY OF THE ORDER REJECTING THE PETITIONER'S CLAIM FOR PLACEMENT AS LECTURER SELECTION GRADE NO. AD.AI/7760/SSUS/2018 DATED 14.8.2018 ALONG WITH ENGLISH TRANSLATION. Exhibit P7 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT DATED 9.9.2020 ALONG WITH ENGLISH TRANSLATION.

Exhibit P8 TRUE COPY OF THE LETTER NO.

AD.A1/7760/SSUS/2018 DATED 6.7.2021 SENT BY THE 2ND RESPONDENT TO THE AUDIT DEPARTMENT ALONG WITH ENGLISH TRANSLATION. Exhibit P9 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER TO THE 2ND RESPONDENT DATED 15.7.2021 ALONG WITH ENGLISH TRANSLATION. Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 21.8.2020 IN WPC NO. 33068/2019 PASSED BY THIS HONOURABLE COURT.

Exhibit P11 TRUE COPY OF THE ORDER NO.115/AC B5/2201/MGU DATED 7.1.2021 ISSUED BY THE M.G.UNIVERSITY ALONG WITH ENGLISH TRANSLATION.

W.P.(C)NO.17698 OF 2021