Dr.Vincent B Netto vs State Of Kerala
2021 Latest Caselaw 19237 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE AMIT RAWAL
TUESDAY, THE 14TH DAY OF SEPTEMBER 2021/23RD BHADRA, 1943
                W.P.(C)NO.18941 OF 2021


PETITIONER:

       DR.VINCENT B NETTO,
       AGED 56 YEARS,
       S/O.BENJAMIN.J.,
       CHRYSALIS, ERAVIPURAM P.O.,
       KOLLAM-691 011,
       (FORMERLY, PRINCIPAL, FATIMA MATA NATIONAL
       COLLEGE, KOLLAM-691 001).


       BY ADV M.S.RADHAKRISHNAN NAIR


 RESPONDENTS:

  1    STATE OF KERALA,
       REPRESENTED BY THE PRINCIPAL SECRETARY TO
       GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
       SECRETARIAT, THIRUVANANTHAPURAM-695 001.
  2    THE DIRECTOR OF COLLEGIATE EDUCATION,
       OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
       VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
  3    THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
       OFFICE OF DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
       CROSS JUNCTION, KADAPPAKADA, KOLLAM-691 001.


       SRI JIMMY GEORGE, GOVERNMENT PLEADER



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
  ADMISSION ON 14.09.2021, THE COURT ON THE SAME DAY
  DELIVERED THE FOLLOWING:
           W.P.(C)NO.18941 OF 2021

                                     2




                               JUDGMENT

Writ petition is disposed of in terms of

Ext.P9 judgment in W.P(C).No.31366/2019 and

connected cases, dated 9.2.2021. Respondents

are directed to take a call and comply with the

same in accordance with the directions contained

therein, within a period of two months from date

of receipt of the certified copy of this

judgment.

Sd/-

AMIT RAWAL, JUDGE ss W.P.(C)NO.18941 OF 2021

APPENDIX OF WP(C) 18941/2021

PETITIONER EXHIBITS:

Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF UGC REGULATION 2010.

Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF GO(P) NO.58/2010/H.EDN. DATED 27.03.2010 ISSUED BY THE 1ST RESPONDENT. Exhibit P3 TRUE COPY OF THE JUDGMENT IN WPC NO.32933/14 PASSED BY THIS HONOURABLE COURT DATED 28.10.2016.

Exhibit P4 TRUE COPY OF THE JUDGMENT IN WA NO.488/17 DATED 06.06.2017 PASSED BY THIS HONOURABLE COURT.

Exhibit P5 TRUE COPY OF THE GO(RT) NO.1691/2018/H.EDN. DATED 11.09.2018 ISSUED BY THE 1ST RESPONDENT. Exhibit P6 TRUE COPY OF THE RELEVANT PORTION OF GOVT. LETTER NO.D1/376/2017/H.EDN DATED 19.06.2019 ISSUED BY THE 1ST RESPONDENT ALONG WITH ENGLISH TRANSLATION. Exhibit P7 TRUE COPY OF GO(P) NO.110/2000/H.EDN.

DATED 04.07.2000 ISSUED BY THE 1ST RESPONDENT.

Exhibit P8 TRUE COPY OF RELEVANT PORTION OF THE UGC REGULATION SCHEDULE.

Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC NO.18616/2019 DATED 09.02.2021.