Vijayanandhan vs The Authorized Officer
2021 Latest Caselaw 19169 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
                       WP(C) NO. 7958 OF 2020
PETITIONER:

          VIJAYANANDHAN
          AGED 56 YEARS
          S/O. NANAPPAN,
          CHANDRASSERY HOUSE,
          EDAVILANGU P. O,
          THRISSUR - 680 671.

          BY ADVS.
          SRI. JOHNSON JOSE PANJIKKARAN
          KUM. P.H. RIMJU


RESPONDENT:

          THE AUTHORIZED OFFICER,
          KERALA STATE CO-OPERATIVE BANK,
          DISTRICT OFFICE,
          KOVILAKATHUMPADAM, THRISSUR - 680 022,
          (EARLIER THRISSUR DISTRICT CO-OPERATIVE BANK)

          SRI. P. C SASIDHARAN, SC



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7958 OF 2020

                                2




                            JUDGMENT

The petitioner submits that the petitioner does not

intend to pursue the writ petition. Accordingly, the writ

petition is dismissed as not pressed.

Sd/-

BECHU KURIAN THOMAS JUDGE

SPR WP(C).No.7958 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE SECTION 13(4) NOTICE DATED 17-02-2020 ISSUED BY THE RESPONDENT TO THE PETITIONER. EXHIBIT P2 TRUE COPY OF THE DISCHARGE SUMMARY OF PETITIONER.

EXHIBIT P3 TRUE COPY OF THE OUTPATIENT RECORD OF PETITIONER.

RESPONDENT'S/S EXHIBITS: NIL.