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The Kerala State Co-Operative ... vs B.Sita
2021 Latest Caselaw 19155 Ker

Citation : 2021 Latest Caselaw 19155 Ker
Judgement Date : 13 September, 2021

Kerala High Court
The Kerala State Co-Operative ... vs B.Sita on 13 September, 2021
WA No.248/2021                             1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR. JUSTICE A.M.BADAR
                                          &
                    THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Monday, the 13th day of September 2021 / 22nd Bhadra, 1943
                                W.A. NO. 248 OF 2021
      AGAINST JUDGMENT DATED 07.12.2020 IN W.P.(C)NO.32176/2019 OF THIS COURT

   APPELLANTS/1ST & 2ND RESPONDENTS:


    1.THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND

      RURAL DEVELOPMENT BANK LTD HEAD OFFICE, STATUE JUNCTION,

      THIRUVANANTHAPURAM-695 001,REPRESENTED BY ITS MANAGING DIRECTOR.

    AND ANOTHER

    BY ADV.SRI.GEORGE POONTHOTTAM (SR.)

    AND ADV. SMT.NISHA GEORGE

   RESPONDENTS/PETITIONERS & RESPONDENT NO.3:

    1.B.SITA, AGED 60 YEARS,W/O.AYYAPPAN KURUKKAL M.,

      YEENAM,TC 55/2436,VIVEKANANDA NAGAR VRA 93,

      PAPPANAMCODE P.O.,THIRUVANANTHAPURAM-695 018.

    AND 20 OTHERS


BY ADVS. M/S.BIJU BALAKRISHNAN, V.S.RAKHEE & AJMAL P., for R1 to R20

      ADV. SRI.K.MOHANAKANNAN for R21.

        Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased to stay
the operation of the judgment of the Learned Single Judge dated 07.12.2020 in
W.P.(C)No.32176 of 2019, pending disposal of the Writ Appeal.

                                                                           P.T.O.
 WA No.248/2021                                2/2




     This Writ Appeal again coming on for orders on 13.09.2021, upon perusing
the appeal memorandum and this Court's order dated 31.03.2021, the court on the
same day passed the following:

                                       O R D E R

Put up before the regular court on 20.09.2021.

Interim order to continue till then.

13/09/2021 Sd/-A.M.BADAR,JUDGE

Sd/-MURALI PURUSHOTHAMAN,JUDGE

13-09-2021 /True Copy/ Assistant Registrar

 
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