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Saseendran vs The Chief Manager
2021 Latest Caselaw 19072 Ker

Citation : 2021 Latest Caselaw 19072 Ker
Judgement Date : 13 September, 2021

Kerala High Court
Saseendran vs The Chief Manager on 13 September, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA,
                                   1943
                       WP(C) NO. 14423 OF 2021
PETITIONER:

               SASEENDRAN,
               AGED 60 YEARS
               S/O. M.K. BALARAMAN, SWEET HOME, NEAR OKUP
               SCHOOL, EDAKKAD, KANNUR-670663

               BY ADVS.
               SHERRY J. THOMAS
               E.K.AVINASH
               JOEMON ANTONY



RESPONDENTS:

    1          MANAGER,
               INDIAN BANK, KANNUR BRANCH, KVR TOWERS, SOUTH
               BAZAR, KANNUR-670002.

    2          THE GENERAL MANAGER,
               RESERVE BANK OF INDIA, REGIONAL OFFICE,
               BANERJI ROAD, ERNAKULAM NORTH, KALOOR,
               ERNAKULAM-682018.

               BY ADV.S.EASWARAN, SC


        THIS    WRIT   PETITION    (CIVIL)   HAVING    COME   UP    FOR
ADMISSION       ON   13.09.2021,    THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 14423 OF 2021

                                  2




                 W.P.(C) No.14423 of 2021
            -----------------------------------------------


                          JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition. In the light of the

permission sought by the learned counsel for the petitioner,

the writ petition is dismissed as withdrawn.

Sd/-

P.B.SURESH KUMAR JUDGE Mn WP(C) NO. 14423 OF 2021

APPENDIX OF WP(C) 14423/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE SANCTION LETTER DATED 19/05/2018 BY THE 1ST RESPONDENT BANK.

Exhibit P2 THE TRUE COPY OF THE LETTER ISSUED BY THE STA INTERNATIONAL SPECIALIZED DEBT COLLECTION COMPANY ON BEHALF OF UNIVERSITY OF HERTFORDSHIRE UNITED KINGDOM DATED 04/06/2021.

Exhibit P3 THE TRUE COPY OF THE LETTER DATED 21/06/2021 GIVEN TO 1ST RESPONDENT.

Exhibit P4 THE TRUE COPY OF THE REPLY FROM 1ST RESPONDENT BANK DATED 21/06/2021.

Exhibit P5 THE TRUE COPY OF THE LETTER DATED 1/9/2021 SUBMITTED BY PETITIONER BEFORE THE 1ST RESPONDENT BANK.

Exhibit P6 THE TRUE COPY OF THE LETTER ISSUED BY THE SPECIAL TAHSILDAR L.A(N.H) UNIT

-2, KANNUR AND COMPETENT AUTHORITY TO THE PETITIONER DATED 24/02/2021.

 
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