Kerala High Court
Sakariya P. K vs State Of Kerala on 13 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18681 OF 2021
PETITIONER/S:
SAKARIYA P. K.
AGED 53 YEARS
S/O. UNNIMOYI K. T., POOLAKANDI HOUSE,
CHENNAMANGALLUR P. O., MUKKAM, THAZHEKODE,
KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DISTRICT COLLECTOR, WAYANAD
COLLECTORATE, KALPETTA P. O., WAYANAD DISTRICT,
PIN - 673 121.
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTA P. O., WAYANAD DISTRICT,
PIN - 673 121.
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN - 673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN - 673 592.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-2-
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18677/2021,
18709/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-3-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18677 OF 2021
PETITIONER/S:
UNNIMOYI T.,
AGED 80 YEARS
S/O. ABDURAHIMAN, THIRUVALOOR HOUSE,
CHENNAMANGALLUR P.O., MUKKAM, THAZHEKODE,
KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY TO THE GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DISTRICT COLLECTOR,
WAYANAD, COLLECTORATE, KALPETTA P.O., WAYANAD
DISTRICT-673121.
4 THE DEPUTY COLLECTOR (LR),
COLLECTORATE, KALPETTA P.O., WAYANAD DISTRICT-
673121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-4-
5 THE TAHSILDAR, (LR)
TALUK OFFICE, SUTHAN BATHERI, WAYANAD DISTRICT-
673592.
6 THE VILLAGE OFFICER,
SULTHAN BATHERI,WAYANAD DISTRICT-673592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-5-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18709 OF 2021
PETITIONER/S:
ABDU RAHIMAN P.K
AGED 57 YEARS
S/O. UNNIMOYI HAJI, KANAKUNNATH HOUSE,
CHENNAMANGALLUR P.O, MUKKAM, THAZHEKODE, KOZHIKODE
DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 THE SECRETARY TO THE GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
3 THE DISTRICT COLLECTOR,
WAYANAD, COLLECTORATE, KALPETTA P.O, WAYANAD
DISTRICT, PIN 673 121
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTA P.O, WAYANAD DISTRICT, PIN
673 121
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-6-
5 THE TAHSILDAR,(LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN 673 592
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN 673 592
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-7-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18717 OF 2021
PETITIONER/S:
SAJID RAHMAN PALIYIL
AGED 32 YEARS
S/O. SIDHEEQUE, PALIYIL HOUSE, CHENNAMANGALLUR,
MUKKAM, THAZHECODE, KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
ANJALI G.KRISHNAN
P.ABDUL NISHAD
RAIHANATH T.H.
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DISTRICT COLLECTOR, WAYANAD
COLLECTORATE, KALPETTA P. O., WAYANAD DISTRICT,
PIN - 673 121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-8-
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTA P. O., WAYANAD DISTRICT,
PIN - 673 121.
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN - 673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN - 673 592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-9-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18726 OF 2021
PETITIONER/S:
MUJEEB RAHAMAN V.
AGED 51 YEARS
S/O.V. UMMER HAJI, THATTARATHODIKA HOUSE,
CHENNAMANGALLUR P.O, MUKKAM, THAZHEKODE, KOZHIKODE
DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
3 THE DISTRICT COLLECTOR
WAYANAD, COLLECTORATE, KALPETTA P.O, WAYANAD
DISTRICT, PIN - 673121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-10-
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTA P.O, WAYANAD DISTRICT, PIN
- 673121.
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN - 673592.
6 THE VILLAGE OFFICER,
SULTHAN BATHERI, WAYANAD DISTRICT, PIN - 683592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-11-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18756 OF 2021
PETITIONER/S:
MUHAMMED ABDURAHIMAN T.T.
AGED 48 YEARS
S/O. UMMER HAJI, THATTARATHODI HOUSE,
CHENNAMANGALLUR P.O., VIA MUKKAM, THAZHEKODE,
KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
3 THE DISTRICT COLLECTOR
WAYANAD, COLLECTORATE, KALPETTA P.O., WAYANAD
DISTRICT, PIN-673 121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-12-
4 THE DEPUTY COLLECTOR (LR),
COLLECTORATE, KALPETTA P.O., WAYANAD DISTRICT,
PIN-673 121.
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHANBATHERI, WAYANAD DISTRICT,
PIN-673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN-673 592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-13-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18753 OF 2021
PETITIONER/S:
P.K.ABDURAZACK
AGED 62 YEARS
S/O. K.T.UNNIMOYI HAJI, HARITHA, CHENNAMANGALLUR
P.O., VIA MUKKAM, THAZHEKODE, KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAUPRAM, PIN-695 001.
2 THE SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
3 THE DISTRICT COLLECTOR
WAYANAD, COLLECTORATE, KALPETTA P.O., WAYANAD
DISTRICT, PIN-673 121.
4 THE DEPUTY COLLECTOR (L.R)
COLLECTORATE, KALPETTA P.O., WAYANAD DISTRICT,
PIN-673 121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-14-
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHANBATHERI, WAYANAD DISTRICT,
PIN-673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN-673 592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-15-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18754 OF 2021
PETITIONER/S:
K.T.UNNIMOYI HAJI
AGED 83 YEARS
S/O. AVARAN HAJI, POOLAKANDI HOUSE,
NELLIKKAPARAMBU P.O., MUKKAM, KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 THE SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
3 THE DISTRICT COLLECTOR
WAYANAD, COLLECTORATE, KALPETTA P.O., WAYANAD
DISTRICT, PIN-673 121.
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTAP.O., WAYANAD DISTRICT, PIN-
673 121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-16-
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN-673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN-673 592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-17-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
WP(C) NO. 18770 OF 2021
PETITIONER/S:
KEERANTHODIKA ABDURAHIMAN
AGED 76 YEARS
S/O.AHAMMEDKUTTY, ENNATHATTIL HOUSE,
CHENNAMANGALLUR P.O., MUKKAM, THAZHEKODE,
KOZHIKODE DISTRICT.
BY ADVS.
C.M.MOHAMMED IQUABAL
SAHEER M.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DISTRICT COLLECTOR
WAYANAD, COLLECTORTE, KALPETTA P.O., WAYANAD
DISTRICT, PIN - 673 121.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-18-
4 THE DEPUTY COLLECTOR (LR)
COLLECTORATE, KALPETTA P.O., WAYANAD DISTRICT, PIN
- 673 121.
5 THE TAHSILDAR (LR)
TALUK OFFICE, SULTHAN BATHERI, WAYANAD DISTRICT,
PIN - 673 592.
6 THE VILLAGE OFFICER
SULTHAN BATHERI, WAYANAD DISTRICT, PIN - 673 592.
OTHER PRESENT:
SMT. AMMINIKUTTY - SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2021, ALONG WITH WP(C).18681/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
-19-
JUDGMENT
The petitioners in these cases- which have
been heard together on account of similarity of the
factual circumstances pleaded, and reliefs sought
for - are stated to be persons in possession of
certain extents of land mentioned therein and they
say that they have preferred applications before
the State of Kerala seeking that the jurisdictional
Thasildar be directed to issue Purchase
Certificates under the provisions of Settlement of
Patta Rules.
2. The petitioners pray that their
requests before the State of Kerala be directed to
be taken up immediately and that they be further
directed to instruct the jurisdictional Tahasildar
to issue them the eligible Pattas within a time
frame to be fixed by this Court.
3. However, the learned Senior Government
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
Pleader, Smt.Amminikutty, submitted that
applications produced in these writ petitions could
not have been made by the petitioners before the
Government and that they ought to have approached
the jurisdictional Deputy Collector (LR). She
explained that this is because Government has no
role to play in these matters at the first instance
and that it is for the competent Deputy Collector
to verify the claims of the petitioners, leading to
grant of reliefs, if they are so entitled, as per
due procedure.
4. I find substantial force in the
submission of the learned Senior Government Pleader
and am also of the opinion that it will not be
proper for this Court to direct the Government to
consider the petitioners' applications or that they
be ordered to instruct the Tahasildar to issue
Purchase Certificates in their favour. This is
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
because they certainly will have to approach the
Competent Authority, who is stated to be the Deputy
Collector (LR), with their applications for such
purpose and taking note of the urgency pleaded in
these writ petitions, I deem it appropriate to
grant them liberty to move the Competent Authority
forthwith.
Resultantly, I dispose of these writ
petitions, granting liberty to the petitioners to
approach the jurisdictional Deputy Tahasildar (LR)
with appropriate requests; and if this is done
within a period of two weeks from the date of
receipt of a copy of this judgment, the same will
be considered by the said Authority in terms of
law; thus culminating in appropriate orders
thereon, after affording the petitioners an
opportunity of being heard.
The aforesaid exercise shall be completed by
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
the jurisdictional Deputy Collector (LR), as
expeditiously as is possible, but not later than
two months from the date on which the petitioners
approach him/her in terms of these directions.
These writ petitions are thus disposed of.
sd/-
DEVAN RAMACHANDRAN,
JUDGE
STK
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18677/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.420/1997 OF
SRO SULTHAN BATHERI DATED 28/01/1997.
Exhibit P3 THE TRUE COPY OF THE OWNERSHIP
CERTIFICATE ISSUED BY SULTHAN BATGHERI
MUNICIPALITY DATED 24/09/2019.
Exhibit P4 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24/08/2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18709/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY
Exhibit P2 THE TRUE COPY OF DOCUMENT NO. 416/1997
OF SRO SULTHAN BATTERI DATED 28-1-1997
Exhibit P3 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24-08-2021
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18717/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.416/1997 OF
SRO SULTHAN BATHERI DATED 28.01.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 03.08.2013.
Exhibit P4 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.08.2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18726/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF THE DOCUMENT NO.
416/1997 OF SRO SULTHAN BATHERI DATED
28.01.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 7.8.2013.
Exhibit P4 THE TRUE COPY OF THE OWNERSHIP
CERTIFICATE ISSUED BY SULTHAN BATHERI
MUNICIPALITY DATED 16.11.2019.
Exhibit P5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.08.2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18756/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.420/1997 OF
SRO SULTHAN BATHERI DATED 28.1.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 2.7.2013.
Exhibit P4 THE TRUE COY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.8.2021
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18753/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.416/1997 OF
SRO SULTHAN BATHERI DATED 28.1.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 26.7.2006.
Exhibit P4 THE TRUE COPY OF THE OWNERSHIP
CERTIFICATE ISSUED BY SULTHAN BATHERI
MUNICIPALITY DATED 21.9.2019.
Exhibit P5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.8.2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18754/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.416/1997 OF
SRO SULTHAN BATHERI DATED 28.1.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 29.8.2003.
Exhibit P4 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.8.2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18770/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.416/1997 OF
SRO SULTHAN BATHERI DATED 28/1/1997.
Exhibit P3 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24/8/2021.
WP(C) Nos.18681/2021, 18677/2021, 18709/2021,
18717/2021, 18726/2021, 18756/2021, 18753/2021,
18754/2021 & 18770/2021
APPENDIX OF WP(C) 18681/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ROUGH SKETCH OF THE
PROPERTY.
Exhibit P2 THE TRUE COPY OF DOCUMENT NO.420/1997 OF
SRO SULTHAN BATHERI DATED 28.01.1997.
Exhibit P3 THE TRUE COPY OF THE SALE AGREEMENT
DATED 03.07.2013.
Exhibit P4 THE TRUE COPY OF THE OWNERSHIP
CERTIFICATE ISSUED BY SULTHAN BATHERI
MUNICIPALITY DATED 24.09.2019.
Exhibit P5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 24.08.2021.
