Boby Sebastian vs The District Magistrate
2021 Latest Caselaw 19018 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
                  WP(C) NO. 18623 OF 2021
PETITIONER:

          BOBY SEBASTIAN,
          AGED 43 YEARS
          S/O. DEVASSIA, VALUVETTIKKAL HOUSE,
          KELAKAM P.O., KANNUR DISTRICT.
          BY ADV.
          SRI.BABU S. NAIR

RESPONDENTS:

    1     THE DISTRICT MAGISTRATE,
          COLLECTORATE, KANNUR-670002.
    2     THE EXECUTIVE ENGINEER,
          PUBLIC WORKS DEPARTMENT (ROADS DIVISION),
          KANNUR, KANNUR DISTRICT-670001.
          BY ADV.
          SMT.PRINCY XAVIER, GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 10.09.2021, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
                                      2
WP(C) NO. 18623 OF 2021




                   W.P.(C) No.18623 of 2021
             -----------------------------------------------

                          JUDGMENT

The issues raised by the petitioner in the writ

petition are covered by the judgment of this court in W.P.(C)

No.9881 of 2020 and connected cases.

In the circumstances, the writ petition is disposed of

directing the respondents to extend the benefit of the

judgment in W.P.(C) No.9881 of 2020 and connected cases to

the petitioner also.

Sd/-

P.B.SURESH KUMAR, JUDGE.

PV

WP(C) NO. 18623 OF 2021

APPENDIX OF WP(C) 18623/2021

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY NAYARA ENERGY LIMITED DATED 06/02/2020.

Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE FIRST RESPONDENT DATED 11/02/2020.

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE SECRETARY, KELAKAM GRAMA PANCHAYATH DATED 20/01/2020.

Exhibit P4 TRUE COPY OF THE RESOLUTION DATED 15/02/2020 AS NO.20/2020 OF THE KELAKAM GRAMA PANCHAYATH.

Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 12/08/2021 OF THE HON'BLE COURT IN WPC NO.15675/2021.

Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 27/08/2021 OF THIS HON'BLE COURT IN WPC NO. 16156/2021.