Jayachandran D vs Director General Of Police
2021 Latest Caselaw 19002 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
                       WP(C) NO. 26193 OF 2020
PETITIONER:

          JAYACHANDRAN D.
          AGED 55 YEARS
          S/O.DAMODARAN, 20/414/VAIGA NOCHIMA, NAD POST, ALUVA,
          ERNAKULAM, IN - 683 563.

          SRI.M.R.SARIN
          SRI.M.R.SASITH



RESPONDENTS:

    1     DIRECTOR GENERAL OF POLICE
          POLICE HEAD QUARTERS, VAZATHACAUD, TRIVANDRUM -
          695 006.

    2     SUPERINTENDANT OF POLICE, OFFICE OF SUPERINTENDENT OF
          POLICE, PALAKKAD

    3     STATION HOUSE CHIEF
          HEMAMBIKA NAGAR POLICE STATION, PALAKKAD - 678 731.

    4     PRAVEEN P.
          S/O.PADMANABHAN, SATHYALAYA HEMAMBIKA NAGAR,
          ATHANIPARAMBU, OLAVAKKODE, PALAKKAD -678 009.

          GP - SRI.E.C.BINEESH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26193 OF 2020

                               2


                           JUDGMENT

The learned counsel for the petitioner submits that this

writ petition has become infructuous. Hence, this writ

petition is dismissed as infructuous.

Sd/- DEVAN RAMACHANDRAN JUDGE stu