Kerala Cement Dealers ... vs The Appellate Authority
2021 Latest Caselaw 18941 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
                         WP(C) NO. 7943 OF 2012
PETITIONER/S:

          KERALA CEMENT DEALERS ASSOCIATION,
          KOZHIKODE DISTRICT COMMITTEE
          REG.NO. 754/04, SF8, VYAPARABHAVANA,
          BANK ROAD, KOZHIKODE-673001,
          REPRESENTED BY ITS GENERAL SECRETARY,
          SHRI. ABDUL LATHEEF.

          BY ADVS.
          SRI.M.P.ASHOK KUMAR
          SRI.S.A.ABDUL SALEEM
          SRI.M.R.DHANIL



RESPONDENT/S:

    1     THE APPELLATE AUTHORITY
          UNDER THE KERAL HEAD LOAD WORKERS ACT
          (THE REGIONAL JOINT LABOUR COMMISSIONER, KOZHIKODE),
          CIVIL STATION, KOZHIKODE-673020.

    2     THE DISTRICT LABOUR OFFICER
          KOZHIKODE, CIVIL STATION, KOZHIKODE-673020.

    3     HEADLOAD AND GENERAL WORKERS FEDERATION
          STATE TRADE UNION STU
          KOZHIKODE DISTRICT COMMITTEE, KURIAL LANE,
          STU CENTRE, CALICUT 673032,
          REPRESENTED BY ITS SECRETARY.

    4     NATIONAL HEADLOAD WORKERS UNION
          INDIAN NATIONAL TRADE UNION CONGRESS (INTUC),
          POOVALAPPU, BIG BAZAR, KOZHIKODE-673032,
          REPRESENTED BY ITS SECRETARY.

    5     KOZHIKODE DISTRICT HEADLOAD AND GENERAL WORKERS
          UNION INTUC
          REG. 12-20/97, CHEROOTY ROAD,
          KOZHIKODE-673032, REPRESENTED BY ITS SECRETARY.

    6     KOZHIKODE DISTRICT HEADLOAD NAD GENERAL WORKERS
 W.P.(C) 7943/2012                     2


              UNION CENTER OF INDIAN TRADE UNION (CITU),
              KOZHIKODE AREA COMMITTEE, 13/784 A,
              KILLIPARAMBA, ANNIE HALL ROAD,
              KOZHIKODE-673002, REPRESENTED BY ITS SECRETARY.

      7       KERALA HEADLOAD WORKERS WELFARE BOARD
              DISTRICT COMMITTEE
              CHEROOTY ROAD, KOZHIKODE-673032,
              REPRESENTED BY ITS CHAIRMAN.

              BY ADVS.
              GOVERNMENT PLEADER SRI.K.M.FAISAL
              SRI.KOSHY GEORGE
              SRI.THOMAS ABRAHAM, SC, KHWWB




      THIS    WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
10.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) 7943/2012                      3



                                JUDGMENT

This writ petition is filed challenging Ext.P7 order passed by the

Regional Joint Labour Commissioner. The learned counsel for the

petitioner submits that subsequent to the filing of this writ petition, the

matter has been settled and an agreement has been entered into. Recording

the said submission, this writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

APPENDIX

PETITIONER'S EXTS.

EXT.P1 TRUE COPY OF THE SETTLEMENT DATED 8.11.2010

EXT.P2 PHOTOCOPY OF THE SETTLMENT DATED 9.12.2010

EXT.P3 THE PHOTOCOPY OF THE SETTLEMENT DATED 18.12.2010

EXT.P4 PHOTOCOPY OF THE ORDER NO.IR(1)/4051/11 DATED 12.1.2012

EXT.P5 PHOTOCOPY OF THE MEMORANDUM OF APPEAL FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT

EXT.P6 PHOTOCOPY OF THE JUDGMENT IN WP NO.3595 OF 2012

EXT.P7 PHOTOCOPY OF THE ORDER DATED 27.2.2012 PASSED BY THE 1ST RESPONDENT.

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