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Adithya Birla Retail Ltd vs R.Janardhanan Pillai
2021 Latest Caselaw 18816 Ker

Citation : 2021 Latest Caselaw 18816 Ker
Judgement Date : 9 September, 2021

Kerala High Court
Adithya Birla Retail Ltd vs R.Janardhanan Pillai on 9 September, 2021
RSA No.36/2020                                1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
            Thursday, the 9th day of September 2021 / 18th Bhadra, 1943
                        IA.NO.1/2020 IN RSA NO. 36 OF 2020
                     AS 15/2019 OF DISTRICT COURT, ALAPPUZHA.
               OS 1002/2015 OF ADDITIONAL MUNSIFF COURT, ALAPPUZHA.
   PETITIONER/APPELLANT:

          ADITHYA BIRLA RETAIL LTD. 5TH AND 6TH FLOORS SKYLINE, ICON 86/92,
          ANDHERI, KURLA ROAD, ANDHERI EAST, MUMBAI, MAHARASTHRA,PRESENTLY
          MORE RETAIL LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT
          1956,HAVING ITS REGISTERED OFFICE AT SKYLINE ICON, 86/92 NEAR MITTAL
          INDUSTRIAL ESTATE, ANDHERI-KURLA ROAD, ANDHERI (EAST), MUMBAI-400
          059

   RESPONDENT/DEFENDENT:

          R.JANARDHANAN PILLAI, S/O.LATE RAMAN PILLAI, BHANUSHAM, AMMAN KOVIL
          STREET,MULLACKAL, ALAPPUZHA-600 010.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and execution of the judgment and decree dated 02.09.2019 in A.S.No
   15/2019 of the court of District Judge, Alappuzha in O.S.No. 1002/2015 of
   the Additional District Court, Alappuzha till the disposal of this regular
   second appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 16.01.2020 and upon hearing the arguments of GEORGE SEBASTIAN,
   Advocate for the petitioners and of SRI.K.S.HARIHARAPUTHRAN, SMT.BHANU
   THILAK Advocates for the respondent, the court passed the following:
                                      ORDER

Interim order stands extended by three months.

Sd/- N.ANIL KUMAR JUDGE

09-09-2021 /True Copy/ Assistant Registrar

 
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