Beena C. Thambi vs V. C. Praveen
2021 Latest Caselaw 18802 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
                     CON.CASE(C) NO. 440 OF 2021
   AGAINST THE ORDER/JUDGMENT IN WP(C) 35095/2019 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER IN WPC:

           BEENA C. THAMBI
           AGED 32 YEARS
           L.P.S.T.(STANDS RETRENCHED), KOORUKUZHI AIDED MUSLIM
           UPPER PRIMARY SCHOOL, KAIPAMANGALAM, THRISSUR - 680 681,
           RESIDING AT KANJIRATHINGAL HOUSE, KAIPAMANGALAM (P.O),
           KAIPAMANGALAM, THRISSUR - 680 681.

           BY ADV U.BALAGANGADHARAN



RESPONDENT/7TH RESPONDENT IN WPC:

           MR.V. C. PRAVEEN
           AGED 51 YEARS
           S/O. V. R. CHNDRASEKHARAN, MANAGER, KOORIKUZHI AMUP
           SCHOOL, KAIPAMANGALAM, THRISSUR - 680 681.

           BY ADV C.D.DILEEP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 440 OF 2021
                                 2

                           JUDGMENT

It is submitted by the learned counsel appearing on either

side that the directions contained in the judgment have been

complied with. The said submission is recorded. The Contempt of

Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN

JUDGE Bng/10.09.2021 CON.CASE(C) NO. 440 OF 2021

APPENDIX OF CON.CASE(C) 440/2021

PETITIONER ANNEXURE

ANNEXURE A A TRUE CERTIFIED COPY OF THE JUDGMENT DATED 04.12.2020 OF THIS HONOURABLE COURT IN W.P. (C) NO.35095 OF 2020.

ANNEXURE B A TRUE COPY OF THE CERTIFIED COPY OF WA 266/2021 DATED 09.02.2021.