Sibin.K.V vs State Of Kerala
2021 Latest Caselaw 18655 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
 WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
                         WP(C) NO. 8100 OF 2013
PETITIONER:
          SIBIN.K.V.,AGED 32 YEARS
          S/O. VINESH K.K., KAIPPETY HOUSE, THATTANPADY,
          KARUMALOOR P.O., NORTH PARUR, PIN 683511.

             BY ADV SRI.AYPE JOSEPH


RESPONDENTS:
     1    STATE OF KERALA
          REP. BY PRINCIPAL SECRETARY,
          DEPARTMENT OF HIGHER EDUCATION, GOVT. SECRETARIAT,
          TRIVANDRUM-695001.

     2       ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
             REP. BY CHAIRMAN, 7TH FLOOR, CHANDERLOK BUILDING,
             JANPATH, NEW DELHI-110001.

     3       MAHATMA GANDHI UNIVERSITY
             REP BY THE REGISTRAR, PRIYADARSHINI HILLS,
             ATHIRAMPUZHA, KOTTAYAM-686582.

     4       SREE NARAYANA GROUP OF INSTITUTIONS OF SCIENCE AND
             TECHNOLOGY
             MANJALY, MANNAM P.O., NORTH PARAVUR-683520.

          BY ADVS.
          SRI.JAYKAR K.S., SC, AICTE
          SRI.K.B.GANGESH
          SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
          SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR
          TECHNICAL EDUCATION - AICTE
          DR.P.LEELAKRISHNAN, SC, M.G.UNIVERSITY
          SRI.JAYKAR K.S., SC, AICTE

             SRI SURIN GEORGE IYPE SC MG


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   08.09.2021,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 8100 OF 2013
                            -2-




                         JUDGMENT

Learned counsel for the petitioner prays for

withdrawal of the writ petition, as petitioner is

no longer in service.

Permission granted. Writ petition is dismissed

as withdrawn.

Sd/-

AMIT RAWAL JUDGE hmh