N.K.Raihana vs Pathalayintavida Usman
2021 Latest Caselaw 18553 Ker

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                       THE HONOURABLE MR.JUSTICE K. BABU
          Wednesday, the 8th day of September 2021 / 17th Bhadra, 1943

                       IA.NO.1/2019 IN RCREV. NO. 451 OF 2019




RCA No.82/2017 of the RENT CONTROL APPELLATE AUTHORITY/ADDITIONAL DISTRICT COURT
- III, THALASSERY

RCP No.22/2014 of the RENT CONTROL COURT/ MUNSIFF COURT, THALASSERY

  PETITIONERS/REVISION PETITIONERS:

     1. N.K.RAIHANA, AGED 58 YEARS, W/O.MEER MUHAMMED, RAITHAN, S.S.ROAD,
        P.O.CHIRAKKARA, THALASSERY

       And 3 Others.

  RESPONDENT/ RESPONDENT:

       PATHALAYINTAVIDA USMAN, AGED 56 YEARS, S/O.ABDULLA, ONDATH HOUSE,
       KAIVELIKKAL, P.O.PUTHOOR, THALASSERY TALUK, KANNUR DISTRICT-670692



       Application praying that in the circumstances stated in the
  affidavit filed therewith the High Court be pleased to stay all further
  proceedings pursuant to the Judgment passed by the Rent Control Appellate
  Authority/ Additional District Judge- III, Thalassery in RCA 82/2017
  confirming the order passed by the Rent Control Court, Thalassery in RCP
  22/2014, pending disposal of the Rent Control Revision.


       This application again coming on for orders upon perusing the
  application and the affidavit filed in support thereof, and this court's
  order dated 12-03-2021 and upon hearing the arguments of M/S B.KRISHNAN &
  R.PARTHASARATHY, Advocates for the petitioners and of Sri. K.P.
  HAREENDRAN, Advocate for respondent, the court passed the following:


                                                                            [PTO]
                             ANIL K. NARENDRAN &
                                   K. BABU, JJ.
                 --------------------------------------------------
                  I.A.No.1 of 2019 in R.C.R.No.451 of 2019
                                         &
                             R.C.R.No.451 of 2019
                ----------------------------------------------------
                    Dated this the 8th day of September, 2021

                                   ORDER

Anil K. Narendran, J.

I.A.No.1 of 2019

The interim order is extended for a period of two months.

R.C.R.No.451 of 2019

Include in the weekly list, commencing from 04.10.2021.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

K. BABU, JUDGE AS

08-09-2021 /True Copy/ Assistant Registrar