S.T.Antony vs The Kerala Feeds Ltd
2021 Latest Caselaw 18314 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                         WP(C) NO. 36204 OF 2009
PETITIONER/S:

             S.T.ANTONY
             SATHYAVILAZAM BANGLAW, POOVACHAL.P.O,, PERUMKULAM VILLAGE,
             NEDUMANGAD TALUK.

             BY ADV SRI.ABRAHAM MATHEW (VETTOOR)



RESPONDENT/S:

    1       THE KERALA FEEDS LTD
            KERALA UNDETAKING), KALLETTUMKARA-680 683,, THRISSUR
            DISTRICT, KERALA, REPRESENTED BY ITS, MANAGING DIRECTOR.

    2       THE MANAGER - MARKETING
            KERALA FEEDS LTD., KALLETTUMKARA-680 683,, THRISSUR
            DISTRICT, KERALA.

    3       THE MARKETING MANAGER
            KERALA FEEDS LTD., VANCHIYOOR,, THIRUVANANTHAPURAM.

    4       SMT.LATHIKA SIDHARTHAN S.S.AGENCIES
            KERALA FEEDS DEALER) NEAR POOVACHAL PANCHAYAT, PUBLIC
            MARKET, POOVACHAL, POOVACHAL.P.O,, NEDUMANGAD TALUK,
            THIRUVANANTHAPURAM.

    5       SRI.SREEKUMAR KERALA FEES DEALER
            PP21/207 POOVACHAL, POOVACHAL.P.O,, NEDUMANGAD TALUK,
            THIRUVANANTHAPURAM.

    6       THE POOVACHAL RURAL DEVELOPMENT CO-
            OPERATIVE SOCIETY LTD.NO.T1563,, POOVACHAL.P.O,
            THIRUVANANTHAPURAM.

            BY ADVS.
            SRI.V.J.ANAND
            SRI.P.BENNY THOMAS
 WP(C) NO. 36204 OF 2009
                                 2



            SRI.P.GOPINATH
            SRI.A.K.JAYASANKAR NAMBIAR
            SRI.K.JOHN MATHAI
            SRI.E.K.NANDAKUMAR
            SRI.G.SUDHEER




     THIS     WRIT   PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   07.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 36204 OF 2009
                            3




              P.V.KUNHIKRISHNAN, J.
           ===================
            WP(C) No. 36204 OF 2009
           ===================
    Dated this the 7th day of September 2021


                    JUDGMENT

Service to respondents 4 to 6 is not complete even

now. This writ petition is pending before this Court from

2009 onwards. Today there is no representation also.

Therefore, this writ petition is dismissed for default.

(Sd/-)

P.V.KUNHIKRISHNAN

JUDGE LU WP(C) NO. 36204 OF 2009

APPENDIX OF WP(C) 36204/2009

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE CIRCULAR NO.

KFL/603/99/PVT/C31 ISSUED BY THE 1ST RESPONDENT DATED 27.10.2001.

EXHIBIT P2 TRUE COPY OF THE LETTER OF SANCTION NO.

CFPP/130/97/20162 DATED 17.12.98 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF AGREEMENT BETWEEN THE PETITIONER AND THE 1ST RESPONDENT DATED 11.01.1999

EXHIBIT P4 TRUE COPY OF THE BODY OF THE AGREENENT BETWEEN THE PETITIONER AND THE 1ST RESPONDENT DATED 19.07.2006

EXHIBIT P5 TRUE COPY OF LAWYER NOTICE CAUSED TO BE ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 09.06.2009.

EXHIBIT P6 TRUE COPY OF THE REPLY TO THE LAWYER NOTICE ISSUED BY THE MANAGING DIRECTOR OF THE 1ST RESPONDENT DATED 29.06.2009.

// True Copy // PA To Judge