P.T.Thomas vs State Of Kerala
2021 Latest Caselaw 18309 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                        WP(C) NO. 21302 OF 2007
PETITIONER:

          P.T.THOMAS, GOVT.CONTRACTOR,
          PALATHINGAL HOUSE, KONGORPPILLY P.O., ALUVA VIA.,
          ERNAKULAM DISTRICT.

          BY ADVS.
          SRI.BABU JOSEPH KURUVATHAZHA
          SRI.K.I.SAGEER



RESPONDENTS:

    1     STATE OF KERALA, REP. BY ITS
          SECRETARY TO GOVERNMENT, DEPT. OF FINANCE, GOVT.
          SECRETARIAT, THIRUVANANTHAPURAM.

    2     THE EXECUTIVE ENGINEER
          P.W.D.ROADS DIVISION, ERNAKULAM.

    3     THE ASSISTANT EXECUTIVE ENGINEER
          P.W.D.ROADS SUB DIVISION, NORTH PARAVUR.

          BY ADV.SMT.DEEPA NARAYANAN, SENIOR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.09.2021, ALONG WITH WP(C).21366/2007, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOs. 21302 & 21366 OF 2007
                              2



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                   WP(C) NO. 21366 OF 2007
PETITIONER:

          BENNY THOMAS
          GOVT. CONTRACTOR, PALATHINGAL HOUSE,,
          KONGORPPILLY, ALUVA VIA., ERNAKULAM DISTRICT.

          BY ADVS.
          SRI.BABU JOSEPH KURUVATHAZHA
          SRI.K.I.SAGEER



RESPONDENTS:

    1     STATE OF KERALA
          REP. BY ITS SECRETARY TO GOVERNMENT,, DEPARTMENT
          OF FINANCE, GOVT. SECRETARIAT, THIRUVANANTHAPURAM.

    2     THE EXECUTIVE ENGINEER
          P.W.D. ROADS DIVISION, ERNAKULAM.

    3     THE ASSISTANT EXECUTIVE ENGINEER
          P.W.D. ROADS SUB DIVISION, NORTH PARAVUR.

          BY ADV.SMT.DEEPA NARAYANAN, SENIOR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.09.2021, ALONG WITH WP(C).21302/2007, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOs. 21302 & 21366 OF 2007
                              3




               P.V.KUNHIKRISHNAN, J
      --------------------------------------
        W.P.(C)Nos.21302 and 21366 of 2007
      --------------------------------------
       Dated this the 07th day of September 2021

                        JUDGMENT

The learned counsel appearing for the

petitioners submitted that these writ petitions have

become infructuous.

Therefore, these writ petitions are dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM