George P.J vs The Revenue Divisional Officer
2021 Latest Caselaw 18241 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                         RP NO. 511 OF 2021
AGAINST THE JUDGMENT IN WP(C) 11482/2021 OF HIGH COURT OF KERALA,
                                ERNAKULAM
REVIEW PETITIONER/ PETITIONER:

            GEORGE P.J.,
            AGED 63 YEARS
            S/O. P.L. JOSEPH @ AUSEPH, PARAMMAL HOUSE, T. BENEDICT
            ROAD, ERNAKULAM DISTRICT.

            BY ADV C.M.MOHAMMED IQUABAL



RESPONDENTS / RESPONDENTS:

    1       THE REVENUE DIVISIONAL OFFICER,
            REVENUE DIVISIONAL OFFICER, FORT KOCHI, FORT KOCHI
            P.O., ERNAKULAM DISTRICT-682001.

    2       THE TAHSILDAR,
            KANAYANNUR TALUK OFFICE, ERNAKULAM P.O., PIN-682011.

    3       THE VILLAGE OFFICER,
            ERNAKULAM VILLAGE OFFICE, MARINE DRIVE, ERNAKULAM P.O.,
            PIN-682011.

            BY GOVT.PLEADER:SMT.SHEEJA.C.S


     THIS   REVIEW   PETITION   HAVING      COME   UP   FOR   ADMISSION   ON
03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
RP NO. 511 OF 2021




                             ORDER

The learned counsel for the petitioner seeks

permission to withdraw the review petition. Permission

granted. The review petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr