Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Tabsum vs The District Collector
2021 Latest Caselaw 18128 Ker

Citation : 2021 Latest Caselaw 18128 Ker
Judgement Date : 3 September, 2021

Kerala High Court
Tabsum vs The District Collector on 3 September, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                   WP(C) NO. 20447 OF 2017
PETITIONER:

           TABSUM,
           AGED 44 YEARS, W/O.NIJAM, N.T.MANZIL,
           ANJUMURI, PAPPADAM STREET, PUTHUKKOD P.O.,
           ALATHUR, PALAKKAD
           BY ADV SRI.V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENTS:

    1      THE DISTRICT COLLECTOR,
           CIVIL STATION, PALAKKAD-678 001
    2      REVENUE DIVISIONAL OFFICER (SUB COLLECTOR),
           REVENUE DIVISIONAL OFFICE, PALAKKAD-678 001.
    3      DISTRICT OFFICER,
           SOCIAL WELFARE DEPARTMENT,
           CIVIL STATION, PALAKKAD-678001
    4      SUB REGISTRAR OFFICE,
           S.R.O., VADAKKENCHERRY,
           ALATHUR, PALAKKAD-678 683.
    5      SUB INSPECTOR OF POLICE,
           VADAKKENCHERRY POLICE STATION,
           ALATHUR, PALAKKAD-678 683.
    6      BADARUNNISA,
           AGED 69 YEARS, W/O.LATE. SELVOM, N.T.MANZIL,
           PAPPADAM STREET, ANCHUMURI, PUTHUKKOD, NOW
           RESIDING AT C/O.MURALEEDHARAN, AMMA LOTTERY
           AGENCY, ANCHUMURI, PUTHUKKOD, PALAKKAD-678687
           SMT.PRINCY XAVIER GP

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.20447/2017

                                    ..2..




                     W.P.(C) No.20447 of 2017
               -----------------------------------------------


                               JUDGMENT

When this matter was taken up, the learned counsel

for the petitioner submitted that the grievance of the petitioner

in the writ petition stands redressed in the light of the interim

order passed by this Court on 20.06.2017.

In the circumstances, the writ petition is closed

recording the submission made by the learned counsel for the

petitioner.

Sd/-

P.B.SURESH KUMAR, JUDGE YKB W.P.(C)No.20447/2017

..3..

APPENDIX OF WP(C) 20447/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 16.06.2010 EXECUTED IN FAVOUR OF THE PETITIONER EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 27.05.2015 ISSUED BY THE VILLAGE OFFICER, PUTHUCODE EXHIBIT P3 TRUE COPY OF THE TAX RECEIPT DATED 08.06.2017 EXHIBIT P4 TRUE COPY OF THE AGREEMENT DATED 30.09.2016 EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.16950/2017 OF THIS HON'BLE COURT DATED 23.05.2017 ISSUED UNDER RIGHT INFORMATION ACT FROM THE OFFICE OF THE 5TH RESPONDENT EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.16950/2017 OF THIS HON'BLE COURT DATED 23.05.2017 RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE JUDGMENT RECEIVED IN WP(C) NO.16950/17 DATED 23.05.2017 THROUGH THE COUNSEL OF THE 6TH RESPONDENT IN ORIGINAL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter