Citation : 2021 Latest Caselaw 18020 Ker
Judgement Date : 2 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
OP(LC) NO. 11 OF 2021
AGAINST THE ORDER/JUDGMENT IN CP 12/2020 OF LABOUR COURT, KOLLAM,
KOLLAM
PETITIONER/S:
M.B.ANIL
AGED 58 YEARS
(MANAGING PARTNER, MUTHODAM AVENUE, KOLLAM)
MUTHODAM HOUSE, KOOTTIKKADA P.O., KOLLAM - 691 020.
BY ADVS.
K.SASIKUMAR
S.ARAVIND
P.S.RAGHUKUMAR
PRIYA CAROL
RESPONDENT/S:
1 THE LABOUR COURT
KOLLAM - 691001.
2 CHANDRAN
THOPPIL, ERAVIPURAM, KOLLAM - 691 011.
THIS OP (LABOUR COURT) HAVING COME UP FOR ADMISSION ON
02.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(LC) NO. 11 OF 2021
2
BECHU KURIAN THOMAS, J
-----------------------------------------
O.P.(LC).No. 11 of 2021
--------------------------------------------------------
Dated this the 2nd day of September, 2021
JUDGMENT
The petitioner seeks permission to withdraw the petition
and to file fresh writ petition. This petition is dismissed as
withdrawn, leaving liberty to the petitioner to file fresh writ
petition on the same cause of action.
Sd/-
BECHU KURIAN THOMAS, JUDGE
Dxy OP(LC) NO. 11 OF 2021
APPENDIX OF OP(LC) 11/2021
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF ORDER NO.XC 7-5383/07 IN THE PROCEEDINGS OF THE EXCISE COMMISSIONER, DATED 06/03/2007.
EXHIBIT P2 A TRUE COPY OF THE AWARD OF HON'BLE INDUSTRIAL TRIBUNAL, KOLLAM, DATED 26/05/2011 IN ID 14/2006.
EXHIBIT P3 A TRUE COPY OF CP NO.12/2020 DATED 27/01/2020 FILED BY THE 2ND RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE OBJECTION DATED 05/06/2020 FILED BY THE PETITIONER HEREIN TO THE EXHIBIT P3 CLAIM PETITION.
EXHIBIT P5 A TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT LABOUR COURT IN CP NO.12/2020, DATED 24/03/2021.
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