Citation : 2021 Latest Caselaw 17978 Ker
Judgement Date : 1 September, 2021
RSA No.33/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Wednesday, the 1st day of September 2021 / 10th Bhadra, 1943
IA.NO.1/2021 IN RSA NO. 33 OF 2021
OS 6/2012 OF MUNSIFF COURT, MAVELIKKARA
AS 26/2018 OF ADDITIONAL DISTRICT COURT - III, MAVELIKKARA
APPELLANT/APPELLANT/ADDITIONAL 8TH DEFENDANT:
MINI, AGED 38 YEARS, D/O. PRABHAVATHI, PRAVEENA BHAVANAM, KIDANGAYAM
MURI, NOORANADU VILLAGE, FROM RAJASADAM, NADUVILE MURI, NOORANADU
VILLAGE,ALAPPUZHA DIST., PIN - 690529.
RESPONDENTS/RESPONDENTS/ADDL.PLAINTIFFS NOS.2 TO 6,DEFENDANTS NOS.1 TO 7 &
ADDL.DEFENDANT NO.9:
1.JAYASREE, AGED 52 YEARS, D/O. LEELAMMA, SREELEKHA BHAVANAM,
NADUVILE MURI, NOORANADU VILLAGE, PADANILAM P.O, ALAPPUZHA
DISTRICT, PIN - 690529.
And others
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of the judgment and decree of AS.26/2018 dated 14.08.2020 of the
Addl.District Judge-III, Mavelikara, Judgment and Decree in OS.06/2012 of
the Munsiff's Court, Mavelikara dated 12.12.2017 pending disposal of the
second appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 22.01.2021 and upon hearing the arguments of S.K.SAJI,
SRI.C.B.SREEKUMAR, Advocates for the petitioner and of SRI.R.ANILKUMAR,
Advocate for the respondents 1 to 5, the court passed the following:
ORDER
Interim order stands extended by a period of four months.
Sd/- N.ANIL KUMAR JUDGE
01-09-2021 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!