Krishnakumar K.B vs Ammini
2021 Latest Caselaw 17974 Ker

OP(C) No.872/2018                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR. JUSTICE SATHISH NINAN
              Wednesday, the 1st day of September 2021 / 10th Bhadra, 1943

                                  OP(C) NO. 872 OF 2018


                    OS 515/2002 OF MUNSIFF COURT, OTTAPPALAM, PALAKKAD

   PETITIONER:

          KRISHNAKUMAR K.B, AGED 63, S/O.JANAKIAMMA, LAVANYA, CHERPULASSERY,
          NEAR KASTHURBA READING ROOM, PALAKKAD-679 503.

        BY ADV SRI.G.SREEKUMAR (CHELUR)
   RESPONDENTS:

       1. AMMINI, AGED 75, D/O. LATE KUNNUMPURATHUVEETIL KARTHYAYANIAMMA,
          CHERPULASSERY AMSOM DESOM, OTTAPALAM TALUK, PALAKKAD-679 503.
       2. JANAKIAMMA, AGED 87, D/O. LATE KUNNUMPURATHUVEETIL
          KARTHYAYANIAMMA,CHERPULASSERY AMSOM DESOM, OTTAPALAM TALUK,
          PALAKKAD-679 503.
       3. KUNHILAKSHMI, AGED 60, W/O. LATE SANKARANARAYANAN, NOW RESIDING AT
          KOORIMDADATHIL HOUSE, GOVINDAPURAM, KOZHIKODE-673 001.
       4. RAJESH, AGED 40, S/O. LATE SANKARANARAYANAN, NOW RESIDING AT
          KOORIMDADATHIL HOUSE, GOVINDAPURAM, KOZHIKODE-673 001.
       5. K.S.ANITHA, AGED 38, D/O. LATE SANKARANARAYANAN, NOW RESIDING
          ATKOORIMDADATHIL HOUSE, GOVINDAPURAM, KOZHIKODE-673 001.
       6. K.B.PRATHAPACHANDRAN, AGED 60, S/O.JANAKIAMMA, DOORVANI CABLES(P)
          LTD, MARUTHI MANSION, M19/17,CUNNINGHAM ROAD, BANGALORE-560 052.
       7. K B SATHEEDEVI, AGED 58, D/O. JANAKIAMMA, NO.55A (1324), SAUPARNIKA
          BEGUR NEW EXTENSION, BANGLORE-560 068.
       8. K B DURGADEVI, AGED 56, D/O.JANAKIAMMA, C/O.RAGHAVAN, 26 RBI COLONY,
          3RD BLOCK EAST, JAYA NAGAR, BANGALORE-560 011.
       9. K.RAVIKUMAR, AGED 51, S/O. JANAKIAMMA,POPULAR MOTOR CORPORATION
          SERVICE CENTER, 8/2 MV TOWERS, BANNERGHATA ROAD, BANGALORE-560 029.

        This petition having come up for orders on 01.09.2021, upon perusing
   the letter dated 12.08.2021 received from the Munsiff/JFCM II, Ottapalam
   and this court's judgment dated 2.4.2018, the court on the same day passed
   the following;
                                      ORDER

Report dated 12.8.2021 from the trial court is accepted. The trial court shall proceed in accordance with the direction to be passed in OP(C) No.1459/2020.

Sd/- SATHISH NINAN, JUDGE

01-09-2021 /True Copy/ Assistant Registrar