Sheeba vs The Authorized Officer'
2021 Latest Caselaw 17972 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                     WP(C) NO. 10890 OF 2009
PETITIONER:

            SHEEBA
            COMPOUND, UDAYAMKULANGARA, AMARAVILA P.O.,
            NEYYATTINKARA, THIRUVANANTHAPURAM.
            BY ADV SRI.B.KRISHNA MANI

RESPONDENTS:

    1       THE AUTHORIZED OFFICER, (CHIEF MANAGER)
            THE FEDERAL BANK LTD P.B.NO.303,, THIRD FLOOR,
            FEDERAL TOWERS, M.G.ROAD, STATUE.,
            THIRUVANANTHAPURAM.
    2       SENIOR MANAGER, THE FEDERAL BANK LTD.
            PONGUMOODU BRANCH, THIRUVANANTHAPURAM.
    3       N.JAYAKUMAR, S/O.NARAYANAN, SAI BHAVAN
            CHELLAMANGALATH, SREEKARIAM P.O. PANGAPARA,,
            THIRUVANANTHAPURAM.
            BY ADV SRI.GEORGE VARGHESE MANACHIRACKEL


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME   UP    FOR
ADMISSION     ON   01.09.2021,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.10890/2009

                                2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.10890 of 2009
            ----------------------------------------------
        Dated this the 01st day of September, 2021


                          JUDGMENT

No steps taken so far to serve notice to the 3 rd

respondent. The counsel for the petitioner submitted that

there is no instruction from the party.

Therefore, this writ petition is dismissed for non-

prosecution.

Sd/-

                                        P.V.KUNHIKRISHNAN
JV                                             JUDGE