K.P.Chandramgadan vs The Sub Registrar
2021 Latest Caselaw 17945 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
 WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                         WP(C) NO. 6952 OF 2021
PETITIONER:

          K.P.CHANDRAMGADAN
          AGED 79 YEARS
          S/O ACHUTHA MARAR, SREEDEVI NILAYAM, P.O.PAYANGADI
          (RS), KANNUR DISTRICT, PIN-670 358.

          BY ADVS.
          K.M.SATHYANATHA MENON
          SMT.KAVERY S THAMPI



RESPONDENTS:

     1       THE SUB REGISTRAR
             PAYANGADI , ERIPURAM, P.O.PAYANGADI,
             KANNUR-670 303.

     2       THE DISTRICT REGISTRAR,
             OFFICE OF THE DISTRICT REGISTRAR, THALASSERY,
             KERALA, PIN-670 104.

             BY ADV GOVERNMENT PLEADER




          SRI ASHWIN SETHUMADHAVAN-SR GOVERNMENT PLEADER




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   01.09.2021,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 6952 OF 2021      2

                         JUDGMENT

The learned counsel for the petitioner submits

that his client is not interested in prosecuting

this writ petition and that I.A.No.3 of 2021 has

been filed to withdraw it.

This writ petition is thus dismissed as having

been withdrawn.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/2.9

APPENDIX OF WP(C) 6952/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE UNREGISTERED WILL DATED 8.5.1994 EXECUTED BY LATE SRI. K.P UNNIKRISHNAN IN FAVOUR OF THE PETITIONER

EXHIBIT P2 TRUE COPY OF THE DEATH CERTIFICATE OF LATE SRI.K.P UNNIKRISHNAN DATED 28.1.1998 ISSUED BY THE CORPORATION OF CHENNAI

EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER, MADAI VILLAGE DATED 22.1.2007 ISSUED IN FAVOUR OF THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE RECENT TAX RECEIPT ISSUED BY THE VILLAGE OFFICER, MADAI VILLAGE DATED 8.6.2020 IN FAVOUR OF THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE THANDAPER ACCOUNT ISSUED BY THE VILLAGE OFFICER, MADAI WITH RESPECT TO SY NO 33/1 IN FAVOUR OF THE PETITIONER

EXHIBIT P6 TRUE COPY OF THE THANDAPER ACCOUNT ISSUED BY THE VILLAGE OFFICER, MADAI WITH RESPECT TO SY NO 33/104 IN FAVOUR OF THE PETITIONER

EXHIBIT P7 TYPED COPY OF EXT-P5

EXHIBIT P8 TYPED COPY OF EXT-P6

EXHIBIT P9 TRUE COPY OF THE DRAFT SALE DEED PRESENTED BEFORE THE FIRST RESPONDENT, WHICH IS ACKNOWLEDGED BY THE FIRST RESPONDENT ON 26.3.2021 AT 10.15 AM

EXHIBIT P10 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 28.03.2021 ISSUED FROM MADAYI VILLAGE OFFICE TO THE PETITIONER.

EXHIBIT P11 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 19.3.2021 ISSUED BY DR.NARAYANAN

KUTTY WARRIER OF MVR CANCER CENTRE AND RESEARCH INSTITUTE, CHULOOR, CALICUT.