Pradeep K.Philip vs Suresh Babu
2021 Latest Caselaw 17887 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
   WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                        OP(C) NO. 870 OF 2019
AGAINST THE ORDER/JUDGMENT IN OS 139/2004 OF SUB COURT, CHERTHALA,
                              ALAPPUZHA
PETITIONERS:

    1     PRADEEP K.PHILIP,
          AGED 43 YEARS
          S/O. P.K. PHILIP, PANACHIYIL HOUSE, AIKKARANADU,
          NORTH VILLAGE, PERINGOLE KARA, KOLENCHERY P.O,
          KUNNATHUNAD TALUK, ERNAKULAM DISTRICT, PIN - 682 311,
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
          P.K.PHILIP, AGED 73, S/O. LATE KURIAKO,
          PANACHIYIL HOUSE, AIKKARANADU, NORTH VILLAGE,
          PERINGOLE KARA, KOLENCHERY P.O, KUNNATHUNAD TALUK,
          ERNAKULAM DISTRICT, PIN- 682 311

    2     SANGEETHA @ SANGEETHA PRADEEP
          AGED 41 YEARS
          W/O. PRADEEP K PHILIP, PANACHIYIL HOUSE,
          AIKKARANADU, NORTH VILLAGE, PERINGOLE KARA,
          KOLENCHERY P.O, KUNNATHUNAD TALUK, ERNAKULAM DISTRICT,
          PIN - 682 311, REPRESENTED BY HIS POWER OF ATTORNEY
          HOLDER, P.K.PHILIP, AGED 73, S/O. LATE KURIAKO,
          PANACHIYIL HOUSE, AIKKARANADU, NORTH VILLAGE,
          PERINGOLE KARA, KOLENCHERY P.O, KUNNATHUNAD TALUK,
          ERNAKULAM DISTRICT, PIN- 682 311

          BY ADVS.
          SHIBU JOSEPH
          AJITH VISWANATHAN


RESPONDENT:

          SURESH BABU
          AGED 60 YEARS, S/O. P.P. NARAYANA PILLAI, RATNAVILASOM,
          PERINGOTTU ROAD, ELAMAKKARA P.O, ERNAKULAM, KOCHI,
          PIN - 682 311


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.09.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 870 OF 2019
                               2




                          JUDGMENT

It is reported that the Original Petition is not pressed and a memo to that effect has been filed.

Accordingly, the Original Petition is dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE scs OP(C) NO. 870 OF 2019

APPENDIX OF OP(C) 870/2019

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE PHOTOSTAT COPY OF THE PLAINT FILED BY THE PETITIONERS O.S.NO. 695 OF 2018, ON THE FILES OF THE 1ST ADDITIONAL MUNSIFF COURT, ERNAKULAM

EXHIBIT P2 THE TRUE PHOTOSTAT COPY FOR THE POWER OF ATTORNEY

EXHIBIT P3 THE TRUE PHOTOSTAT COPY OF I.A.NO.4351 OF 2018

EXHIBIT P4 THE TRUE PHOTOSTAT COPY OF THE COUNTER AFFIDAVIT FILED BY THE DEFENDANT TO EXHIBIT P3 PETITION

EXHIBIT P5 THE TRUE PHOTOSTAT COPY OF THE I.A.NO.6206 OF 2018

EXHIBIT P6 THE TRUE PHOTOSTAT COPY OF THE COUNTER AFFIDAVIT FILED BY THE DEFENDANT TO EXHIBIT P3 PETITION

EXHIBIT P7 THE TRUE PHOTOCOPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDENT

EXHIBIT P8 THE TRUE PHOTOCOPY OF THE SAID ORDER DATED 04-12-2018