Asokan vs Kerala State Financial ...
2021 Latest Caselaw 21549 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                        WP(C) NO. 23445 OF 2011
PETITIONER:

          ASOKAN K, AGED 48 YEARS,
          S/O.KRISHNANKUTTY,
          AROMA BHAVANAM, PANMANA,
          PUTHENCHANTHA, CHAVARA, KOLLAM DISTRICT,
          NOW WORKING AS A CONDUCTOR KSRTC,
          KARUNAGAPPALLY DEPOT.

          BY ADV SMT.S.L.SYLAJA



RESPONDENTS:

    1     KERALA STATE FINANCIAL ENTERPRISES LTD.,
          REPRESENTED BY THE MANAGING DIRECTOR,
          HEAD OFFICE, THRISSUR 680 001.

    2     KERALA STATE FINANCIAL ENTERPRISES LTD
          KARUNAGAPPALLY MAIN BRANCH
          REPRESENTED BY THE BRANCH MANAGER,
          NEW EXCELLENCY ANNEX,
          KARUNAGAPPALLY 690 518.

    3     THE TAHSILDAR (RR) OFFICE OF THE SPECIAL
          DEPUTY TAHSILDAR,
          K.S.F.E LTD, KOLLAM 691 001.

    4     ASSISTANT TRANSPORT OFFICER, K.S.R.T.C
          KARUNAGAPPALLY DEPOT,
          KARUNAGAPPALLY, KOLLAM - 690518.

    5     M.R.SATHYAN (SURETY)
          CONDUCTOR K.S.R.T.C
          KOZHIKODE DEPOT,
          KOZHIKODE 673 001.

    6     LATHAKUMARI, AGED 48 YEARS
          (PRINCIPAL DEBTOR), PAZHAVEETTIL,
          THEVALAKKARA,, PADINJATTAKARA P.O,
          KOLLAM, PIN 690 524.
 WP(C) NO.23445/2011
                                   2

    7          SANAL KUMAR, AGED 31 YEARS,
               S/O.SANKARA PILLAI, PAZHAVEETTIL,
               PADINJATTAKKARA P.O, KOLLAM - 690 524.

               BY ADVS.
               SRI.ANOOP P.V., SC, KSFE LTD.
               SRI.A.M.ANTONY, SC, KERALA STATE FINANCIAL
               ENTERPRISES LTD.



               SRI.SALIL NARAYANAN, SC(KSFE)




        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   29.10.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.23445/2011
                           3




               P.V.KUNHIKRISHNAN, J
     --------------------------------------
             W.P.(C)No.23445 of 2011
     --------------------------------------
      Dated this the 29th day of October 2021

                      JUDGMENT

The learned counsel for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM