Transport Pensioners Friend vs State Of Kerala
2021 Latest Caselaw 21547 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                         WP(C) NO. 23623 OF 2021
PETITIONER/S:

              TRANSPORT PENSIONERS FRIEND
              REPRESENTED BY SECRETARY, REG.NO.TVM/TC/370/2019,
              K.ASOKAKUMAR, AGED 65 YEARS, S/O. P.K.KUTTAN,
              R/O.KURUPPANTAZHIKOM, VAKKOM P.O., TRIVANDRUM, PIN-
              695308.

              BY ADVS.
              JOSE ABRAHAM
              N.RAGESH
              E.ADITHYAN
              MURALEEDHARAN R.
              MEERA RAMESH



RESPONDENT/S:

     1        STATE OF KERALA
              REPRESENTED BY SECRETARY TO GOVERNMENT, TRANSPORT
              DEPARTMENT, THIRUVANANTHAPURAM-695001.

     2        THE CHIEF SECRETARY,
              GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
              DISTRICT, KERALA, PIN-695001.


OTHER PRESENT:

              GP SRI JIMMY GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 23623 OF 2021
                                   2



                          JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition with a liberty to file writ petitions,

individually with the same cause of action. Permission is

granted. Accordingly, this writ petition is dismissed as

withdrawn with the liberty aforementioned.

Sd/-

sab                                           AMIT RAWAL

                                                 JUDGE
 WP(C) NO. 23623 OF 2021

APPENDIX OF WP(C) 23623/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT IN W.A.NO.176 OF 2014 DATED 9 FEBRUARY 2017.

Exhibit P2 TRUE COPY OF THE JUDGMENT IN THE CASE OF SOCIETY OF RETIRED FOREST OFFICERS VS. STATE OF UP.

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 27.2.2021 FORWARDED BY THE PETITIONERS TO THE HONOURABLE KERALA CHIEF MINISTER WITH TRANSLATION.

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 21.9.2021 FORWARDED TO THE FIRST RESPONDENT.