V.B.Sajeed vs Kochi Municipal Corporation
2021 Latest Caselaw 21546 Ker

WA No.683/2021                               1/2




                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                           THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                            &
                         THE HONOURABLE MR.JUSTICE BASANT BALAJI
                 Friday, the 29th day of October 2021 /7th Karthika, 1943
                                    WA NO. 683 OF 2021

         AGAINST JUDGMENT DATED 31.3.2021 IN WP(C) 8648/2021 OF THIS COURT.

                                          ---


   APPELLANTS/PETITIONERS;


    1.V.B.SAJEED,S/O. BAPPUKUTTY, VALIYAVEETTIL,

      P.J. ANTONY GROUND ROAD, PACHALAM, KOCHI - 682012.

    AND 2 OTHERS.

    BY ADVS. M/S.K.I.MAYANKUTTY MATHER,VINEETH KOMALACHANDRAN,

    NARAYANI HARIKRISHNAN & UTHARA ASOKAN

   RESPONDENTS/RESPONDENTS:

    1.KOCHI MUNICIPAL CORPORATION, REPRESENTED BY ITS SECRETARY,

      P.B. NO. 1016, HEAD POST OFFICE, KOCHI - 682011.

    AND 3 OTHERS.

    BY SRI.JANARDHANA SHENOY, STANDING COUNSEL FOR R1 TO R3


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to       stay       the       operation         of      Exts.P7,P7(a),
   P7(b),P7(c),P7(d),P7(e),P7(f),P7(g),P7(h),P8,P8(a),P8(b),P8(c),P8(d),P8(e)
   ,P8(f),P8(g),P8(h),P9,P9(a),P9(b),P9(c),P9(d),P9(e),P9(f),P9(g) and P10 as
   well as all further recovery proceedings against the appellants in
   pursuance thereof pending the disposal of the above writ appeal.

                                                                            P.T.O.
 WA No.683/2021                                  2/2




        This Writ Appeal again coming on for orders on 29.10.2021 upon
   perusing the appeal memorandum and this Court's order dated 31.08.2021,the
   court on the same day passed the following:


                                           ORDER

Interim order is extended by twelve weeks from 10.11.2021.

Post after six weeks.

29/10/2021 Sd/-S.V.BHATTI,JUDGE

Sd/-BASANT BALAJI,JUDGE

29-10-2021 /True Copy/ Assistant Registrar