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K.T.Manoj Kumar vs Kaverikutty
2021 Latest Caselaw 21542 Ker

Citation : 2021 Latest Caselaw 21542 Ker
Judgement Date : 29 October, 2021

Kerala High Court
K.T.Manoj Kumar vs Kaverikutty on 29 October, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
  FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                 CON.CASE(C) NO. 1543 OF 2018
ARISING FROM THE JUDGMENT DATED 17.01.2018 IN WPC.NO.178/2018
              OF HIGH COURT OF KERALA, ERNAKULAM
PETITIONER:

            K.T.MANOJ KUMAR
            AGED 47 YEARS
            S/O.K.P.THANKAPPAN, AGED 47 YEARS, AAYAD NIVAS,
            KIZHAKKANIKOD, ERUMAYOOR P.O., PALAKKAD, 678546.


            BY ADVS.
            SRI.JACOB SEBASTIAN
            SMT.ANU JACOB
            SRI.K.V.WINSTON


RESPONDENTS:

    1       KAVERIKUTTY
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            REVENUE DIVISIONAL OFFICER, PALAKKAD, PIN-678001.


    2       ADDL R2 BALPREET SINGH IAS
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER,REVENUE DIVISIONAL OFFICER,PALAKKAD,
            PIN-678001
            (ADDL R2 IS IMPLEADED VIDE ORDER DATED 20/09/2021
            IN IA 1/2021 IN COC 1543/18)


            BY SENIOR GOVERNMENT PLEADER SRI.PREMCHAND R. NAIR

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                   :2:

Contempt of Court Case (Civil)).No.1543 of 2018




                                       JUDGMENT

In view of the order dated 13.06.2019 passed by the Revenue

Divisional Officer (RDO), Poalakkad, the directions in the judgment

dated 17.01.2018 in WP(C).No.178 of 2018 are treated as complied. The

Contempt of Court Case is therefore closed without prejudice to the

right of the petitioner to impugn the said order of the RDO in

appropriate proceedings, if so advised.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Contempt of Court Case (Civil)).No.1543 of 2018

APPENDIX PETITIONERS ANNEXURES

ANNEXURE A1: A TRUE COPY OF THE JUDGMENT DATED JANUARY 17, 2018 IN WP(C) No.178/2018 OF THIS HONOURABLE COURT

ANNEXURE A2: A TRUE COPY OF THE ORDER DATED 13.06.2019 ISSUED BY REVENUE DIVISIONAL OFFICER, PALAKKAD

RESPONDENTS ANNEXURES:NIL

//TRUE COPY//

P.A TO JUDGE

 
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