K.Ramachandran vs Director General
2021 Latest Caselaw 21541 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                        WP(C) NO. 15250 OF 2015
PETITIONER/S:

            K.RAMACHANDRAN, SREELAL BHAVANAM,
            EDAKKAD P.O., KADAMPANAD,
            KOLLAM, KERALA-691 552.

            BY ADVS.
            SRI.P.ALI
            SRI.A.MUHAMMED HASHIM



RESPONDENT/S:

    1       DIRECTOR GENERAL,
            BORDER SECURITY FORCE, FLOOR-10,
            CGO COMPLEX,LODHI ROAD, NEW DLEHI.

    2       CENTRAL PENSION ACCOUNTING OFFICER
            TRIKOOT-2, BHIKAJI CAMA PALACE,NEW DELHI-110 066.

    3       THE SENIOR ACCOUNTS OFFICER PENSION REVISION CELL
            PAY AND ACCOUNTS SECTION, DIRECTOR GENERAL,
            BORDER SECURITY FORCE,PUSHPA BHAVAN,
            MADANGIR, NEW DELHI-62.

    4       THE COMMANDANT, 2 BN.,
            BORDER SECURITY FORCE, PANTHACHOWK,
            SRINAGAR ( J & K).

            BY ADV SRI.A.R.GANGADAS, CGC




     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15250 OF 2015            ..2..



                          JUDGMENT

This writ petition is filed for a direction to re-fix the

pension of the petitioner at the stage of Rs.5536/- in the

scle of 5500-9000. The learned Counsel for the petitioner

has filed I.A.No.1 of 2020, wherein it is stated that the

pension of the petitioner is revised as Rs.5,536/- w.e.f.

01/01/2006. This is recorded.

On the basis of the verified petition filed by the

Counsel for the petitioner, nothing survives to be

considered in this writ petition and accordingly, the writ

petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/29/10/2021 WP(C) NO. 15250 OF 2015 ..3..

APPENDIX OF WP(C) 15250/2015

PETITIONER EXHIBITS

EXT.P1.COPY OF THE PPO PARTICULARS DATED 24/1/2000.

EXT.P2.COPY OF THE ACP ORDER DATED 24/2012.

EXT.P3.COPY OF THE SANCTIONING ACP ORDER DATED 5/12/2008.

EXT.P4.COPY OF THE REDUCTION OF PENSION ORDER DATED 14/9/2011.

EXT.P5.COPY OF THE ORDER OF R4 DATED 14/7/2014.

EXT.P6.COPY OF THE REPRESENTATION MADE TO R2 DATED 25/9/2014.

EXT.P7.COPY OF THE ORDER OF THE 1ST RESPONDENT ABOUT ACP DATED 22/9/2014.