Sreeja K.O vs Harikumar T.G
2021 Latest Caselaw 21529 Ker

Mat.Appeal No.297/2021                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Friday, the 29th day of October 2021 / 7th Karthika, 1943
                    IA.NO.1/2021 IN MAT.APPEAL NO. 297 OF 2021
            OP(G&W) 1406/2018 OF FAMILY COURT, MAVELIKKARA, ALAPPUZHA
   APPELLANTS/RESPONDENTS:

       1. SREEJA K.O, AGED 37 YEARS, W/O. HARIKUMAR T.G., SREERAGAM,
          PERRORKARAZHMA MURI, THAMARAKULAM VILLAGE, MAVELIKARA TALUK,
          ALAPPUZHA DISTRICT-690505.
       2. P.OMANAYAMMA, AGED 67 YEARS, SREERAGAM, PERRORKARAZHMA MURI,
          THAMARAKULAM VILLAGE, MAVELIKARA TALUK, ALAPPUZHA DISTRICT-690505.

   COUNTER PETITIONER/RESPONDENT/PETITIONER:

           HARIKUMAR T.G, AGED 40 YEARS, S/O. GOPAKUMAR, THARAYIL HOUSE,
           ERAVICHIRA EAST MURI, SOORANAD VILLAGE, KOLLAM DIST. -690522.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of decree and judgment in O.P.(G&W) No. 1406/2018 on the files of the
   Family Court, Mavelikara,pending final disposal of the above appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of C.D.ANIL, SRI.OMAR SALIM, SHRI.ARUN T., SHRI.SRAVAN M.S., Advocates for
   the applicants and of K.P.SATHEESAN (SR.), P.MOHANDAS ,SABUL
   PULLAN,S.K.ADITYAN,K.SUDHIN KUMAR,GOKUL.D. SUDHAKARAN Advocates for the
   respondent, the court passed the following:
                                      ORDER

The operation of the judgment is stayed on condition the petitioner allowed the respondent to contact the children on every saturday from 10.00 am to 01.00 pm from the court premises of the Family Court Mavelikkara.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

29-10-2021 /True Copy/ Assistant Registrar