Rasheed Korokkaaran vs C.K.Ratnavally
2021 Latest Caselaw 21528 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
   FRIDAY, THE 29TH DAY OF OCTOBER 2021/7TH KARTHIKA, 1943
                CON.CASE(C) NO. 1492 OF 2021
      JUDGMENT DATED 04.05.2021 IN WP(C) 10924/2021 OF
              HIGH COURT OF KERALA, ERNAKULAM


PETITIONER/PETITIONER:

         RASHEED KOROKKAARAN,
         AGED 44 YEARS, S/O. LATE AMMED,
         KOROKKARAN HOUSE, MYSORE ROAD,
         MANANTHAVADY, WAYANAD DISTRICT-670 645.

         BY ADVS.
         SUNIL V.MOHAMMED
         MANOJ N.
         M.S.NEETHUMOL


RESPONDENT/2ND RESPONDENT:

         C.K.RATNAVALLY, AGE AND FATHER'S NAME
         NOT KNOWN TO THE PETITIONER,
         CHAIRMAN, MUNICIPAL COUNCIL,
         MANANTHAVADY MUNICIPALITY,
         MANANTHAVADY, WAYANAD DISTRICT-670 645.

         BY ADVS.
         SRI. SANTHARAM, SC
         SRI. S.M.PRASANTH

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 COC No.1492/2021

                                    2




                              JUDGMENT

Dated this the 29th day of October, 2021

When this Contempt of Court Case came up for

hearing today, the learned counsel representing the

respondent submitted that pursuant to direction of this Court

Annexure R1(a) order was passed by the respondent on

04.10.2021. In that view of the matter this Court is of the

view that no further orders are required in this Contempt

Case.

Accordingly, the Contempt of Court Case is closed,

however granting liberty to the petitioner to challenge

Annexure R1(a) if he is so advised.

Sd/-

N. NAGARESH JUDGE ncd/29.10.2021 COC No.1492/2021

APPENDIX OF CON.CASE(C) 1492/2021

PETITIONER'S ANNEXURE

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 4.05.2021 IN WPC NO.10924/2021 Annexure A2 TRUE COPY OF THE COVERING LETTER DATED 09.06.2021 SUBMITTED BY THE PETITIONER Annexure A3 TRUE COPY OF THE RECEIPT DATED 09.06.2021 ISSUED BY MANANTHAVADY MUNICIPALITY