C. B. Sushama vs Joemon Joseph
2021 Latest Caselaw 21527 Ker

RP NO. 448 OF 2020 in
FAO No.185 of 2019            1




         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MRS. JUSTICE SHIRCY V.
 FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                     RP NO. 448 OF 2020
AGAINST THE ORDER/JUDGMENT IN FAO 185/2019 OF HIGH COURT OF
                           KERALA
REVIEW PETITIONER/1st RESPONDENT

          C. B. SUSHAMA
          AGED 57 YEARS
          W/O. ASHOK RAJ, TC 11/395 UTHRADAM HOUSE, KANAKA
          NAGAR, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
          BY ADVS.
          N.RATHEESH
          S.SREEKUMAR (SR.)


RESPONDENTS/APPELLANT AND RESPONDENTS 2 TO 8

    1     JOEMON JOSEPH
          S/O. C. T. JOSEPH, CHANNAPPALLY HOUSE,
          PALLIPPURAM P. O., CHERTHALA - 688 541,
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER C. T.
          JOSEPH, S/O. THOMAS, CHANNAPILLIL HOUSE,
          PALLIPPURAM P. O., CHERTHALA, ALAPPUZHA DISTRICT
          - 688 541.
    2     B. MOHANAN
          S/O. C. G. BHASKARAN, GOVINDALAYAM, K. R. PURAM
          P. O., PALLIPPURAM VILLAGE, CHERTHALA, ALAPPUZHA
          DISTRICT - 688 524.
    3     C. B. SUDHISH
          S/O. C. G. BHASKARAN, GOVINDALAYAM, K. R. PURAM
          P. O., PALLIPPURAM VILLAGE, CHERTHALA, ALAPPUZHA
          DISTRICT - 688 524.
    4     C. B. SUJATHA
          D/O. C. G. BHASKARAN, NAVA JEEVAN, HOUSE NO.102,
          NAGAMPADAM, KAZHUPPU KARA, MUTTAMBALAM, KOTTAYAM
          - 686 004.
 RP NO. 448 OF 2020 in
FAO No.185 of 2019                2




    5    REVATHY
         D/O. MOHANAN, GOVINDALAYAM, K. R. PURAM P. O.,
         PALLIPPURAM VILLAGE, CHERTHALA.
    6    AJITHA
         W/O. MOHANAN, GOVINDALAYAM, K. R. PURAM P. O.,
         PALLIPPURAM VILLAGE, CHERTHALA, ALAPPUZHA
         DISTRICT - 688 524.
    7    P. S. ANIL KUMAR
         S/O. P. K. SREEDHARAN, SARADAILAYAM, PATTANAKKAD,
         CHERTHALA, ALAPPUZHA DISTRICT - 688 531.
    8    HEMALATHA
         AGED 60 YEARS
         W/O. SUDHISH, GOVINDALAYAM, K. R. PURAM P. O.,
         PALLIPPURAM VILLAGE, CHERTHALA, ALAPPUZHA
         DISTRICT - 688 524.


         BY ADV SHEJI P.ABRAHAM



     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.10.2021,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP NO. 448 OF 2020 in
FAO No.185 of 2019              3




                              ORDER

The Review Petition is dismissed as not pressed.

Sd/-

SHIRCY V.

JUDGE smm