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Sharan Vinod (Minor) vs The District Collector
2021 Latest Caselaw 21525 Ker

Citation : 2021 Latest Caselaw 21525 Ker
Judgement Date : 29 October, 2021

Kerala High Court
Sharan Vinod (Minor) vs The District Collector on 29 October, 2021
WP(C) NO. 22322 OF 2021           1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                     WP(C) NO. 22322 OF 2021
PETITIONER/S:

          SHARAN VINOD (MINOR),
          AGED 11 YEARS,
          REPRESENTED THROUGH HIS FATHER, VINOD T.K,
          S/O. NARAYANAN, AGED 47 YEARS, THANAL, KADANGOD,
          CHERUVATHUR, THURUTHI P.O., KASARAGOD DISTRICT
          KERALA.

          BY ADVS.
          V.SHYAM
          ARUN P.



RESPONDENT/S:

    1     THE DISTRICT COLLECTOR,
          CIVIL STATION, VIDHYA NAGAR, KASARAGOD DISTRICT,
          KERALA-671 123.

    2     THE TAHSILDAR,
          HOSDURG TALUK, KANJAGAD P.O., KASARAGOD,
          KERALA-671 121.

    3     THE VILLAGE OFFICER,
          THURUTHI VILLAGE, KASARAGOD DISTRICT,
          KERALA-671 315.

    4     THE CHERUVATHOOR GRAMA PANCHAYAT
          CHERUVATHOOR, KASARAGOD DISTRICT, REPRESENTED BY ITS
          SECRETARY-671 312.

    5     THE PRINCIPAL,
          JAWAHAR NAVODAYA VIDYALAYA, PERIYA KASARAGOD
          DISTRICT, KERALA-671 320.

          SMT NISHA BOSE, SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22322 OF 2021                 2




                                  JUDGMENT

The learned counsel appearing for the petitioner submits that the 2nd

respondent has issued the Rural Area Certificate and the petitioner has no

further grievance.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 22322/2021

PETITIONER (S) EXHIBITS:

Exhibit P1 COPY OF THE LETTER DATED 30.9.2021.

Exhibit P2 COPY OF THE URBAN AREA CERTIFICATE DATED 6.10.2021.

Exhibit P3 COPY OF THE JUDGMENT DATED 14.7.2021 IN WPC NO.11682 OF 2021.

Exhibit P4 COPY OF THE LETTER DATED 11.10.2021.

RESPONDENT (S) EXHIBITS: NIL

 
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