Navas.A vs Co Operative Arbitration Court
2021 Latest Caselaw 21519 Ker

WP(C) No.24436/2020                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR. JUSTICE SUNIL THOMAS
             Friday, the 29th day of October 2021 / 7th Karthika, 1943
                             WP(C) NO. 24436 OF 2020(D)
   PETITIONER:

          NAVAS.A, AGED 43 YEARS, S/O. LATE ABDUL JABBAR, THOPPIL VEEDU,
          AKKOLIL CHERRY, KOOTTIKKADA P.O, KOLLAM 691- 020.

    BY ADVS. SRI.SHABU SREEDHARAN,

                SMT.ANJANA G.,

                SRI.JOBIN JOSE P.,

                SMT.MEENU THAMPI,

                SMT.GAYATHRI MENON

   RESPONDENTS:

      1. CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM , REPRESENTED BY
         ITS ASSISTANT REGISTRAR, NALUMUKKU, PAZHAVANGADI,
         THIRUVANANTHAPURAM-695 024.
      2. MAYYANAD SERVICE CO-OPERATIVE BANK LTD NO 2294, REPRESENTED BY ITS
         SECRETARY, KOOTTIKKADA P.O, KOLLAM-691 020
      3. THE BOARD OF DIRECTORS, REPRESENTED BY ITS PRESIDENT, MAYYANAD
         SERVICE CO-OPERATIVE BANK LTD.NO. 2294, KOOTTIKKADA P.O. KOLLAM- 691
         020
      4. THE DISCIPLINARY SUB-COMMITTEE, REPRESENTED BY ITS CHAIRMAN,
         MAYYANAD SERVICE CO-OPERATIVE BANK LTD.NO. 2294, KOOTTIKKADA P.O,
         KOLLAM-691 020

    BY SRI.BIMAL K. NATH, SENIOR GOVERNMENT PLEADER




         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON 29/10/2021
   UPON PERUSING THE LETTER DATED 12.10.2021 RECEIVED FROM THE ASSISTANT
   REGISTRAR/SECRETARY,CO-OPERATIVE ARBITRATION COURT,THIRUVANANTHAPURAM AND
   THIS COURT'S JUDGMENT DATED 20.01.2021,THE COURT ON THE SAME DAY PASSED
   THE FOLLOWING:
 WP(C) No.24436/2020                        2/2




                                    ORDER

The communication of the Assistant Registrar, Co-operative Arbitration Court, Thiruvananthapuram dated 12.10.2021 is placed before me. The co-operative Arbitration court sought for four months time for to dispose of ARC-No.85/2019. Accordingly, time is extended as sought for.

Communicate.

29.10.2021. Sd/-

SUNIL THOMAS, JUDGE

29-10-2021 /True Copy/ Assistant Registrar