Devadasan.P.K vs Sindhu
2021 Latest Caselaw 21505 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                       &
               THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                      MAT.APPEAL NO. 1015 OF 2019
    AGAINST THE ORDER/JUDGMENT IN OP 523/2018 OF FAMILY COURT,
                            VADAKARA, KOZHIKODE
APPELLANT:

             DEVADASAN P K., AGED 48 YEARS, S/O KUNHIRAMAN
             NAIR,PARAKKUNNATH HOUSE,KANNADIPOYIL (P.O) BALUSSERY,
             KOZHIKODE-673 612

             BY ADV NIDHI BALACHANDRAN


RESPONDENT:

             SINDHU, AGED 41 YEARS, D/O CHANDRAN NAIR,AROLI
             HOUSE,PUNNASSERI(P.O.),NARIKKUNI(VIA),KOZHIKODE
             (NOW RESIDING AT NO. 136 C BROSE,SYAMALA
             GARDEN(APH),ARCODE ROAD,SALIGRAMAM,CHENNAI-93)

             BY ADVS.
             J.R.PREM NAVAZ
             SUMEEN S.


     THIS     MATRIMONIAL     APPEAL   HAVING   BEEN   FINALLY   HEARD   ON
29.10.2021, ALONG WITH Mat.Appeal.3/2020, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 MAT.APPEAL NOS. 1015 OF 2019 & 3 OF 2020
                                           2



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
      FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                          MAT.APPEAL NO. 3 OF 2020
     AGAINST THE ORDER/JUDGMENT IN OP 522/2018 OF FAMILY COURT,
                             VADAKARA, KOZHIKODE
APPELLANT:

             DEVADASAN.P.K., AGED 48 YEARS, S/O.KUNHIRAMAN
             NAIR,PARAKKUNNATH HOUSE,
             KANNADIPOYIL(P.O),BALUSSERY,KOZHIKODE-673 612.

             BY ADV NIDHI BALACHANDRAN


RESPONDENT:

             SINDHU, AGED 41 YEARS, D/O CHANDRAN NAIR,AROLI
             HOUSE,PUNNASSERI(P.O),NARIKUNNI(VIA), KOZHIKODE
             (NOW RESIDING AT NO 136 C BROSE,SYAMALA GARDEN
             (APH),ARCODE ROAD, SALIGRAMAM,CHENNAI-93).

             BY ADVS.
             J.R.PREM NAVAZ
             SUMEEN S.


      THIS    MATRIMONIAL     APPEAL       HAVING   BEEN   FINALLY   HEARD   ON
29.10.2021, ALONG WITH Mat.Appeal.1015/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 MAT.APPEAL NOS. 1015 OF 2019 & 3 OF 2020
                                           3


                             JUDGMENT

[Mat.Appeal Nos.1015/2019, 3/2020]

A. Muhamed Mustaque, J

The learned counsel on both sides submitted that the

dispute between the parties resolved out of Court.

In the light of the said submission, these Mat. Appeals are

disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

SOPHY THOMAS

JUDGE

PR MAT.APPEAL NOS. 1015 OF 2019 & 3 OF 2020

APPENDIX OF MAT.APPEAL 1015/2019

PETITIONER ANNEXURE ANNEXURE A1 TRUE COPY OF THE OP NO.523/18 FILED BY THE RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE COUNTER STATEMENT FILED BY THE APPELLANT IN OP NO.523/18. MAT.APPEAL NOS. 1015 OF 2019 & 3 OF 2020

APPENDIX OF MAT.APPEAL 3/2020

PETITIONER ANNEXURE ANNEXURE A1 TRUE COPY OF THE OP NO.522/18 FILED BY THE RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE OBJECTION FILED BY THE APPELLANT IN OP NO.522/18.