Nihasudheen J vs Local Self Government Tribunal
2021 Latest Caselaw 21489 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                      PRESENT


                        THE HONOURABLE MR. JUSTICE T.R.RAVI


              FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943


                              WP(C) NO. 21165 OF 2020

PETITIONER:
               NIHASUDHEEN J.
               AGED 48 YEARS
               S/O.JALALUDHEEN, POYKAYIL VEEDU,
               PANGODE P.O.,
               THIRUVANANTHAPURAM

               REPRESENTED BY POWER OF ATTORNEY HOLDER
               SAFIYA BEEVI, AGED 61 YEARS,
               D/O.JUBAIDA BEEVI, POYKAYIL VEEDU,
               PANGOLE VILLAGE, NEDUMANGAD TALUK, TRIVANDRUM-695 609.

               BY ADV M.R.SARIN


RESPONDENTS:

     1         LOCAL SELF GOVERNMENT TRIBUNAL
               TRIVANDRUM, CHALAKUZHY RD, CHALAKKUZHI,
               THIRUVANANTHAPURAM, KERALA-695 011.

     2         PANGODE GRAMA PANCHAYATH,
               REPRESENTED BY THE ITS SECRETARY,
               PANGODE P.O., TRIVANDRUM-695 609.

     3         SANAL KUAMR,
               ASSISTANT ENGINEER, PANGODE GRAMA PANCHAYATH,
               PANGODE P.O., TRIVANDRUM-695 609.

     4         MUARALIDHARAN NAIR,
               SECTION CLERK PANGODE GRAMA PANCHAYATH,
               PANGODE P.O., TRIVANDRUM, PIN-695 609.

               BY ADV C.R.SIVAKUMAR


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 29.10.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21165 OF 2020
                                      2



                                T.R.RAVI, J.
                      ----------------------------------------
                       WP(C) NO.21165 OF 2020
                    -------------------------------------------
              Dated this the 29th day of October, 2021

                            JUDGMENT

In the light of the order which has been issued in

WP(C)No.5578 of 2021, no further orders are required in

this writ petition and the the writ petition is closed.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 21165 OF 2020

APPENDIX OF WP(C) 21165/2020

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF SALE DEED NO.2258/1996 OF KALLARA SRO.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT IN WP(C) 6420/2020 DATED 03.03.2020.

EXHIBIT P3 TRUE COPY OF ORDER IN APPEAL NO.783/2019 DATED 30.06.2020.

EXHIBIT P4 TRUE COPY OF THE COMPLETED BUILDING PLAN FILED THE 2ND RESPONDENT ON 24.09.2020.