Malathiamma vs Balamaniamma
2021 Latest Caselaw 21485 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
         Friday, the 29th day of October 2021 / 7th Karthika, 1943
                            FAO NO. 122 OF 2020

E.A.NO.805/2019 IN E.P.NO.157/2014 IN OS 999/2007 OF THE II ADDITIONAL SUB
                             COURT,THRISSUR.

                                    ---

APPELLANT/PETITIONER/JUDGMENT DEBTOR:

  MALATHIAMMA,AGED 85,W/O.PALLIYATH PRABHAKARAN NAIR,

  VELLARKKAD VILLAGE DESOM, TALAPPILLY TALUK,

  THRISSUR DISTRICT - 680 584.

    BY ADV.SRI.SREEKUMAR G.CHELUR
RESPONDENTS/RESPONDENTS/LEGAL HEIRS OF THE DECREE HOLDER:

1.BALAMANIAMMA,AGED 78,W/O.AKAVALAPPIL LATE GOVINDHAN NAIR,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILY TALUK, THRISSUR DISTRICT - 680 584.

2.NANDHINI, AGED 65, D/O.AKAVALAPPIL LATE GOVINDHAN NAIR,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

3.VALSALA,AGED 63,D/O.AKAVALAPPIL LATE GOVINDHAN NAIR,

  KADANGOD VILLAE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

4.SOUMINI, AGED 59,D/O.AKAVALAPPIL LATE GOVINDAN NAIR,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

5.GEETHA,AGED 55,D/O.AKAVALAPPIL LATE GOVINDHAN NAIR,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILY TALUK, THRISSUR DISTRICT - 680584.

6.LEELA, AGED 51,D/O.AKAVALAPPIL LATE GOVINDHAN NAIR,
   KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

7.SHEELA,AGED 47,D/O.AKAVALAPPIL LATE GOVINDHAN NAIR,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

8.SREEGOVINDH,AGED 27,S/O.AKAVALAPPIL LATE MOHANAN,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

9.GAYATHRI,AGED 24,D/O.AKAVALAPPIL LATE MOHANAN,

  KADANGOD VILLAGE,THEKUMMURI DESOM,KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

10.PRAVEEN THILAKAN, AGED 40,S/O.AKAVALAPPIL LATE SANTHA,

  KADANGOD VILLAGE, THEKUMMURI DESOM, KADUNGODE P.O.,

  TALAPPILLY TALUK, THRISSUR DISTRICT - 680 584.

   BY ADVS.M/S.SAIJO HASSAN,BENOJ C AUGUSTIN,RAFEEK V.K.,PARVATHY P.,
   AATHIRA SUNNY,MANAS P HAMEED,ELDHO.N.MONCY & SINDHU CHERIYAN

     This First appeal from orders having come up for orders on
29.10.2021, upon perusing the appeal memorandum, the court on the same day
passed the following:


                                                                    P.T.O.
                   ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
                   ---------------------------------------------------
                                 F.A.O.No.122 of 2020
                  ------------------------------------------------------
                      Dated this the 29th day of October, 2021

                                         ORDER

Anil K. Narendran, J.

The learned counsel for the respondent-decree holder would

submit that after deducting Rs.2,00,000/- already deposited by the

appellant-judgment debtor, the balance amount payable comes to

Rs.7,24,368/-. The decree holder has deposited Rs.1,90,055/-and

Rs.64,008/- before the execution court, which is lying in court

deposit.

The learned counsel for the respondent-decree holder to file a

memo to that effect by 01.11.2021.

The learned counsel for the appellant would submit that after

receipt of that memo, he shall get necessary instructions from the

appellant-judgment debtor as to the time limit required to clear the

decree debt remaining unsatisfied.

List on 03.11.2021.

Sd/-

ANIL K. NARENDRAN, Judge

Sd/-

P.G. AJITHKUMAR, Judge AV/29/10

29-10-2021 /True Copy/ Assistant Registrar