Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Aswani Rajan vs Kerala Public Service Commission
2021 Latest Caselaw 21436 Ker

Citation : 2021 Latest Caselaw 21436 Ker
Judgement Date : 29 October, 2021

Kerala High Court
Aswani Rajan vs Kerala Public Service Commission on 29 October, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SUNIL THOMAS
         FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                         W.P.(C) NO.22568 OF 2021
PETITIONERS:

     1        ASWANI RAJAN,
              AGED 32 YEARS, SUB ENGINEER,
              KERALA STATE ELECTRICITY BOARD LTD,
              ELECTRICAL SECTION, KADAMPANAD,
              PATHANAMTHITTA DISTRICT, PIN-691 552.

     2        LEKSHMI BALAN,
              SUB ENGINEER,
              KERALA STATE ELECTRICITY BOARD LTD,
              ELECTRICAL SECTION, KALANJOOR,
              PATHANAMTHITTA DISTRICT, PIN-689 694.

              BY ADVS.
              S.P.ARAVINDAKSHAN PILLAY
              N.SANTHA
              V.VARGHESE
              PETER JOSE CHRISTO
              S.A.ANAND
              K.N.REMYA
              L.ANNAPOORNA
              ABHIRAMI K. UDAY
              KURUVILLA SABU CHRISTY
              VISHNU V.K.


RESPONDENTS:

     1        KERALA PUBLIC SERVICE COMMISSION
              REPRESENTED BY ITS SECRETARY,
              PATTOM P.O.,THIRUVANANTHAPURAM,
              PIN-695 004.

     2        KERALA STATE ELECTRICITY BOARD LTD,
              VYDYUTHI BHAVANAM, PATTOM PALACE P.O.,
              THIRUVANANTHAPURAM, PIN-695 004
              REPRESENTED BY ITS SECRETARY.
 W.P.(C) NO.22568 OF 2021
                               -2-



     3      CHIEF ENGINEER(HRM),
            KERALA STATE ELECTRICITY BOARD LTD,
            VYDYUTHI BHAVANAM, PATTOM PALACE P.O,
            THIRUVANANTHAPURAM, PIN-695 004.

     4      EXECUTIVE ENGINEER,
            KERALA STATE ELECTRICITY BOARD LTD,
            ELECTRICAL DIVISION, ADOOR,
            PATHANAMTHITTA DISTRICT, PIN-691 523.

            BY ADV.SMT.ANEETHA A.G., STANDING COUNSEL,
            KERALA STATE ELECTRICITY BOARD LIMITED

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) NO.22568 OF 2021
                                  -3-

                             JUDGMENT

The petitioners have approached this Court, inter alia,

contending that their service certificates to the effect that they

have completed their period of probation and that they are

approved probationers to enable them to apply to the posts of

Assistant Engineers earmarked for in service candidates have not

been issued. During the pendency of the writ petition, the Board

had taken a decision by which it was decided to issue certificate to

such prospective candidates, subject to the outcome of various writ

petitions and proceedings pending before various courts.

When the matter was taken up, the learned counsel for the

petitioners submitted that pursuant to that decision, service

certificates have been issued to them. This is recorded.

Accordingly, I am inclined to close the writ petition, reserving the

right of the petitioners to challenge if any further grievance

survives.

Sd/-

SUNIL THOMAS JUDGE bpr W.P.(C) NO.22568 OF 2021

APPENDIX

PETITIONERS' EXHIBITS EXHIBIT P1 TRUE COPY OF THE MEMO NO EB2/SE(ELE) 30% 129/2018 DATED 25.02.2019 OF THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE MEMO NO EB 2/SE(ELE) 30%/51/2018 DATED 25.02.2019 OF THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF APPOINTMENT CHART.

EXHIBIT P4 TRUE COPY OF THE NOTIFICATION DATED 15.3.2021 CALLING FOR APPLICATIONS FOR THE POST OF ASSISTANT ENGINEER (ELECTRICAL) AS CATEGORY NO 06/2021.

EXHIBIT P5 TRUE COPY OF CORRIGENDUM NOTIFICATION NO LR1-1/1/2021-KPSC DATED 25.08.2021.

EXHIBIT P6 TRUE COPY OF REQUEST DATED 13.10.2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE REQUEST 12.10.2021 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE LETTER NO.EB1/GENERAL/2021-22/378 DATED 16.10.2021 TO THE 3RD RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE SERVICE CERTIFICATE NO EB1/GEN/2021-22.13 DATED 20.04.2021 ISSUED BY THE EXECUTIVE ENGINEER, ELECTRICAL DIVISION, PEERMADE. EXHIBIT P10 TRUE COPY OF THE BOARD ORDER NO M.IV-

11552/67 DATED 13.07.1967.

EXHIBIT P11 TRUE COPY OF THE BOARD ORDER NO ECIV-

17428/70 DATED 09.12.1970.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter