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Varghese Scaria vs State Of Kerala
2021 Latest Caselaw 21428 Ker

Citation : 2021 Latest Caselaw 21428 Ker
Judgement Date : 29 October, 2021

Kerala High Court
Varghese Scaria vs State Of Kerala on 29 October, 2021
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

         FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943

                             WP(C) NO. 39015 OF 2017

PETITIONERS:
      1      VARGHESE SCARIA, AGED 26 YEARS
             PAZHUKKANJYIL HOUSE,PUTHUPPARIYARAM P.O.
             THODUPUZHA,IDUKKI - 685 608.
      2      ALEYMMA SCARIA
             ELIKKULATHIL PUTHENPURAYIL HOUSE,
             PUTHUPPARIYARAM P.O., THODUPUZHA, IDUKKI - 686 608.
             BY ADVS.
             BABU JOSEPH KURUVATHAZHA
             M.G.SREEJITH
             P.RAMAKRISHNAN
             PREETHI RAMAKRISHNAN
             T.C.KRISHNA
             HARISH S.K.
             C.ANILKUMAR
             ASHA K.SHENOY
             PRATAP ABRAHAM VARGHESE

RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY PRINCIPAL
               SECRETARY TO GOVERNMENT,
               FINANCE DEPARTMENT,IST FLOOR,
               MAIN BLOCK, SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.
     2         THE EXECUTIVE ENGINEER
               LSGD DIVISION,
               IDUKKI DISTRICT PANCHAYATH,
               PAINAVU, IDUKKI-685 603.
     3         EXECUTIVE ENGINEER
               PWD (ROADS) DIVISION,
               PAINAVU, IDUKKI-685 503.
     4         ASSISTANT EXECUTIVE ENGINEER
               LSGD SECTION, THODUPUZHA MUNICIPALITY,
               THODUPUZHA, IDUKKI-685 584.
     5         ASSISTANT ENGINEER
               LSGD SECTION,
               PURAPPUZHA GRAMA PANCHAYATH,
               PURAPPUZHA, THODUPUZHA,
               IDUKKI-685 583.
     6         ASSISTANT EXECUTIVE ENGINEER
               LSGD SUB DIVISION,
               KOLANI BLOCK, KOLANI BLOCK,
               THODUPUZHA,IDUKKI-685 608.
     7         ASSISTANT ENGINEER
               LSGD SECTION,
               MUTTOM GRAMAPANCHAYATH,
               IDUKKI-685 587.
 WP(C) NO. 39015 OF 2017
                                         2


        8        ASSISTANT ENGINEER
                 LSGD SECTION,
                 MANAKKAD,THODUPUZHA, IDUKKI-685 608.
        9        SUPERINTENDENTING ENGINEER
                 PWD ROADS AND BRIDGES DIVISION,
                 CENTRAL CIRCLE, ALUVA - 683 101.
        10       CHIEF ENGINEER
                 PWD R & B AND ADMINISTRATION,
                 THIRUVANANTHAPURAM-695 001.
        11       THE SECRETARY
                 PUBLIC WORKS DEPARTMENT,
                 GOVERNMENT SECRETARIAT,
                 THIRUVANANTHAPURAM-695001.
       *12       *ADDL.R12 IMPLEADED

                 UNION OF INDIA
                 REPRESENTED BY MINISTRY OF FINANCE,
                 3RD FLOOR, JEEVAN DEEP BUILDING,
                 SANSAD MARG, NEW DELHI-110001.

                 IMPLEADED AS PER ORDER DATED 11.12.2018 IN I.A.NO.20085/2017

 THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 29.10.2021,

 THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 39015 OF 2017
                                         3




                          BECHU KURIAN THOMAS, J
                       ==========================
                           W.P.(C) No.39015 of 2017
                        ---------------------------------------
                   Dated this the 29 th day of October, 2021

                                   JUDGMENT

Petitioners have filed a memo seeking permission to

withdraw the writ petition with liberty to file a

fresh writ petition.

2. The permission as sought for is granted. Petitioner

is therefore permitted to withdraw this writ petition

with liberty to file a fresh one.

The writ petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE AMV/29/10//2021

 
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