Sheena Joseph vs State Of Kerala
2021 Latest Caselaw 21362 Ker

WP(C) No.29001/2020                              1/2


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Friday, the 29th day of October 2021 / 7th Karthika, 1943
                             I.A.NO.1/2021 IN W.P.(C)NO. 29001 OF 2020

   PETITIONERS/PETITIONERS:


      1. SHEENA JOSEPH AGED 41 YEARS W/O. SAJI MATHEW,NOW WORKING AS HSA (PHYSICAL
           SCIENCE), S.H.G.H.S., MUTHALAKODAM, THODUPUZHA
      2. SHINTO GEORGE AGED 36 YEARS S/O. GEORGE MATHEW, NOW WORKING AS UPST ,
           ST.SEBASTIANS UPS, THODUPUZHA
      3. JINTO THOMAS AGED 37 YEARS S/O. M.J.THOMAS, NOW WORKING AS UPST , S.G.H.S
           UDUMBANNOOR, THODUPUZHA
      4. JOBIN JOSEPH AGED 38 YEARS S/O. K.V.JOSEPH, NOW WORKING AS UPST
           ,S.J.H.S.S.,KARIMANNOOR
      5. LINTO GEORGE AGED 40 YEARS S/O. C.M.GEORGE, NOW WORKING AS LPST, S.J.L.P.S
           ELEMDESOM, THODUPUZHA
      6. PREETHI JOSE, AGED 39 YEARS W/O. BINU JOSEPH, NOW WORKING AS LPST,M.B.U.P.S
           THALAYANAD, THODUPUZHA
      7. JINCY JOHN AGED 52 YEARS W/O. V.P.BABY, NOW WORKING AS HST( HINDI), S.S.H.S ,
           THODUPUZHA
      8. ANITTA V.GEORGE AGED 48 YEARS W/O. JOSHY LUKOSE, NOW WORKING AS HST (MATHS),
           ST.JOSEPHS H.S.S.,KARIMANNOOR
      9. JIJI JACOB AGED 53 YEARS S/O.CHACKO, NOW WORKING AS LPST, ST.THOMAS U.P.SCHOOL,
           PAYNKULAM, THODUPUZHA
     10. SR.SIJI ANTONY, AGED 44 YEARS D/O. ANTONY, NOW WORKING AS HIGH SCHOOL TEACHER
           (MALAYALAM), ST.JOSEPHS H.S.S.,KARIMANOOR
     11. JIBIN MATHEW, AGED 36 YEARS, S/O.MATHEW,NOW WORKING AS HASA (ENGLISH),ST.GEORGE
           HIGHER SECONDARY SCHOOL, MUTHALAKODAM, THODUPUZHA
     12. DEEPTHY PAUL, AGED 37 YEARS, W/O. JINS JOSE, NOW WORKING AS LPST,
           F.M.U.P.S.,MALIPPARA, KOTHAMANGALAM
     13. JIJO G.KOCHUPURA, AGED 38 YEARS, S/O.GEORGE, NOW WORKING AS HST (MATHS), S.R.H.S
           ,PAYNKULAM, THODUPUZHA

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION
           DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
      2. THE DIRECTOR OF GENERAL EDUCATION, GENERAL EDUCATION DEPARTMENT, GOVERNMENT OF
           KERALA, JAGATHY, THIRUVANANTHAPURAM,PIN-695 005
      3.   DISTRICT EDUCATIONAL OFFICER, THODUPUZHA,PIN-685 584
      4.   ASSISTANT EDUCATIONAL OFFICER, THODUPUZHA,PIN-685 584
      5.   ASSISTANT EDUCATINAL OFFICER, KOTHAMANGALAM, PIN-686 691
      6.   CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY, DIOCESE OF KOTHAMANGALAM,
           PIN-686 691
 WP(C) No.29001/2020                                2/2




          Application praying that in the circumstances stated in the affidavit filed
   therewith the High Court be pleased to correct the address of the 5th respondent as
   Assistant Educational Officer, Kalloorkad, instead of Assistant Educational Officer,
   Kothamangalam, in the writ petitoin as well as the judgment.
          This Application coming on for orders upon perusing the application and the
   affidavit filed in support thereof, and this Court's judgment dated 25.03.2021 and
   upon hearing the arguments of SRI.PAULSON THOMAS, Advocate for the petitioners in
   IA/Petitioners in WP(C), SENIOR GOVERNMENT PLEADER for R1 to R5 in IA/R1 to R5 in WPC,
   the court passed the following:
                                            O R D E R

This application has been filed to correct the address of the 5th respondent both in the writ petition and in the judgment.

Since it is not opposed it is allowed.

The Registry is directed to make consequential correction in the cause list and thereafter to issue a corrected judgment to the parties.

Sd/- DEVAN RAMACHANDRAN, JUDGE

29-10-2021 /True Copy/ Assistant Registrar