Hamza U.P vs Canara Bank
2021 Latest Caselaw 21348 Ker

OP (DRT) NO.211 of 2021.

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           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                   OP (DRT) NO. 211 OF 2021
PETITIONERS:

    1       HAMZA U.P.
            AGED 60 YEARS
            SON OF KUNJUMOIDU, URINIAMPULAKEL HOUSE,
            CHEMMALASSERI P.O., MALAPPURAM - 679 323.

    2       AYDU C.
            SON OF HAMZA HAJI, CHANGARAM CHOLA HOUSE,
            CHERUSSOLA, RANDATHANNI P.O., MALAPPURAM - 676
            510.

    3       NOUFEL
            S/O.HYDERALI, CHOLAYIL HOUSE, PUTHANANGADI,
            MALAPPURAM - 679 321.

    4       P.A.NAZER
            S/O.MOHAMMED HAJI, AEROBIC HOUSE, KARAD PARAMBU,
            KARAD P.O., MALAPPURAM - 673 672.

            BY ADVS.
            S.EASWARAN
            P.MURALEEDHARAN (IRIMPANAM)
            P.SREEKUMAR (THOTTAKKATTUKARA)
            K.V.RAJESWARI



RESPONDENT:

            CANARA BANK
            WEST PALACE BRANCH, SRIKRISHNA BUILDING, 1ST
            FLOOR, WEST PALACE ROAD, THRISSUR - 680 020,
            REPRESENTED BY ITS AUTHORISED OFFICER.

        THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR
ADMISSION    ON   29.10.2021,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 OP (DRT) NO.211 of 2021.

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             BECHU KURIAN THOMAS, J.
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             O.P (DRT).No. 211 of 2021
      ----------------------------------------
      Dated this the 29th day of October, 2021


                                 JUDGMENT

During the course of arguments, Adv. M.

Gopikrishnan Nambiar, learned Counsel for respondent,

upon instructions, submitted that there were no bidders

pursuant to the sale schedule as per sale notice dated

15.10.2021. The said submission is recorded and this writ

petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE RSP

Corrigendum Dated 01.12.2021 In the last sentence of the judgment, "writ petition" shall be read as "original petition".

Sd/-

BECHU KURIAN THOMAS JUDGE RSP OP (DRT) NO.211 of 2021.

APPENDIX OF OP (DRT) 211/2021

PETITIONER EXHIBITS

Exhibit P1 COPY OF MEMORANDUM OF SECURITISATION APPLICATION DATED 24/10/2021 FILED BY THE PETITIONERS UNDER SECTION 17(1) OF THE SARFAESI ACT, 2002 BEFORE THE DEBTS RECOVERY TRIBUNAL-I, ERNAKULAM.

RESPONDENT'S EXHIBITS:- NIL

//TRUE COPY// PA TO JUDGE