Citation : 2021 Latest Caselaw 21337 Ker
Judgement Date : 29 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
WP(C) NO. 18714 OF 2021
PETITIONERS:
1 DR.SAFARULLA KHAN NAGOOR MEERAN RAWTHER,
AGED 69 YEARS
S/O.K.NAGOOR MEERAN RAWTHER, T.C. 877/3, CHITTATTINKARA,
NEAR WATER AUTHORITY QUARTERS, VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM-695 013, REPRESENTED HIS POWER OF
ATTORNEY HOLDER, SURIYA SAFARULLA, T.C. 877/3,
CHITTATTINKARA, NEAR WATER AUTHORITY QUARTERS,
VATTIYOORKAVU P.O., THIRUVANANTHAPURAM.
2 SURIYA SAFARULLA,
AGED 60 YEARS
W/O.SAFARULLA KHAN, CHITTATTINKARA, NEAR WATER
AUTHORITY QUARTERS, VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM.
BY ADV BIJU .C. ABRAHAM
RESPONDENTS:
1 THE DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, GW5W + 6MQ,
UNIVERSITY OF KERALA SENATE HOUSE CAMPUS, PALAYAM,
THIRUVANANTHAPURAM-695 033.
2 THE STATION HOUSE OFFICER, MEDICAL COLLEGE POLICE
STATION, THIRUVANANTHAPURAM DISTRICT-695 011.
3 THE THIRUVANANTHAPURAM MUNICIPAL CORPORATION,
VIKAS BHAVAN, LMS VELLAYAMBALAM ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY-695
024.
4 DHARMARAJAN,
TC NO.12/660, CHERUVILAKATH HOUSE, MEDICAL COLLEGE,
OPPOSITE NEW MORTUARY, THIRUVANANTHAPURAM-695 011.
5 ANANTHU,
S/O.DHARMARAJAN, TC NO.12/660, CHERUVILAKATH HOUSE,
MEDICAL COLLEGE, OPPOSITE NEW MORTUARY,
THIRUVANANTHAPURAM-695 011.
6 THE MINING AND GEOLOGY DEPARTMENT,
KESAVADASAPURAM, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM-695 004, REPRESENTED BY TIS
DIRECTOR.
BY ADVS.
N.NANDAKUMARA MENON (SR.)
SHRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION
2
WP(C).No. 18714 of 2021
SRI.E C.BINEESH - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
3
WP(C).No. 18714 of 2021
JUDGMENT
Dated this the 29th day of October, 2021
It is submitted by the learned counsel for the
petitioner that the writ petition has become infructuous by
efflux of time and that he is not pressing the same. This
writ petition is, therefore, dismissed as having become
infructuous.
Sd/-
DEVAN RAMACHANDRAN JUDGE
Raj/02.11.2021.
WP(C).No. 18714 of 2021
APPENDIX OF WP(C) 18714/2021
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND DEVELOPMENT PERMIT DATED 26.05.2020 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE BUILDING PERMIT DATED 31.03.2021 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE ORDER BEARING NO.712/2021-
22/1107/DOT/ML/2020 DATED 25.06.2021 ISSUED BY THE MINING AND GEOLOGY DEPARTMENT TO THE PETITIONERS.
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 28.08.2021 SUBMITTED BY THE PETITIONERS BEFORE RESPONDENT NO.2.
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