Kerala High Court
Ksfe Agents Association (Citu) vs The Kerala State Financial ... on 21 October, 2021
WP(C) NOs. 18197/10,24117 & 31957 OF 2013 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 21ST DAY OF OCTOBER 2021 / 29TH ASWINA, 1943
WP(C) NO. 18197 OF 2010
PETITIONER/S:
1 KSFE AGENTS ASSOCIATION (CITU)
REG.NO.01-01-2009,, STATE COMMITTEE, TC.42/1999, MALE
THAMPANOOR,, THIRUVANANTHAPURAM, REP. BY ITS GENERAL
SECRETARY,, SUNDARAN PILLAI.
2 SALIM KUMAR P.K.
CODE NO.030/03/07,, BUSINESS & COLLECTION AGENT,,
KSFE, TRIPUNITHURA BRANCH, PADANNAYIL HOUSE,,
KANDANAD P.O., PIN-682 305.
BY ADVS.
SRI.P.RAMAKRISHNAN
SRI.C.ANIL KUMAR
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES
LIMITED,, CORPORATE OFFICE, "BHADRATHA",, MUSEUM
ROAD, THRISSUR-680 020,, REP. BY ITS MANAGING
DIRECTOR.
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR, SC
SRI.P.GOPINATH
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SRI.M.SASINDRAN, SC, K.S.F.E. LTD.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2021, ALONG WITH WP(C).24117/2013, 31957/2013, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 18197/10,24117 & 31957 OF 2013 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 21ST DAY OF OCTOBER 2021 / 29TH ASWINA, 1943
WP(C) NO. 24117 OF 2013
PETITIONER/S:
1 KSFE AGENTS ASSOCIATION (CITU), REG.NO.01-01/2009, STATE
COMMITTEE, TC 42/1999, MELE THAMPANOOR, THIRUVANANTHAPURAM
REPRESENTED BY ITS GENERAL SECRETARY
2 AJAYAKUMAR N.P. CODE NO.226/18/07
CANVASSING & DOOR COLLECTION AGENT, KSFE, EVENING BRANCH,
ERNAKULAM, READING AT NEDUMPARAMBIL HOUSE, AROOR P.O., PIN
688534
BY ADVS.
SMT.A.K.PREETHA
SRI.C.ANIL KUMAR
RESPONDENT/S:
1 THE KERALA STATE FINANCIAL ENTERPRISES LTD.
CORPORATE OFFICE, BHADRATHA, MUSEUM ROAD, THRISSUR -
680020 REPRESENTED BY ITS MANAGING DIRECTOR
2 STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
MINISTRY OF FINANCE, SECRETARIAT, THIRUVANANTHAPURAM 695
001
BY ADVS.
SRI.P.BENNY THOMAS
SRI.M.GOPIKRISHNAN NAMBIAR, SC
SRI.P.GOPINATH
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2021, ALONG WITH WP(C).18197/2010 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 18197/10,24117 & 31957 OF 2013 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 21ST DAY OF OCTOBER 2021 / 29TH ASWINA, 1943
WP(C) NO. 31957 OF 2013
PETITIONER/S:
1 KSFE AGENTS ASSOCIATION(CITU)
REG.NO.01-01/2009, STATE COMMITTEE, TC.42/1999, MELE
THAMPANOOR THIRUVANANTHPAURAM, REPRESENTED BY ITS GENERAL
SECRETARY.
2 AJAYA KUMAR N.P.
CODE NO.226/18/07, CANVASSING & DOOR COLLECTION AGENT,
KSFE EVENING BRANCH, ERNAKULAM, READING AT NEDUMPARAMBIL
HOUSE AROOR P.O., PIN:688 534.
BY ADV SMT.A.K.PREETHA
RESPONDENT/S:
1 THE KERALA STATE FINANCIAL ENTERPRISES LTD
CORPORATE OFFICE, BHADRATHA MUSEUM ROAD, THRISSUR-680
020, REPRESENTED BY ITS MANAGING DIRECTOR.
2 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
FINANCE, SECRETARIAT, THIRUVANANTHAPURAM-695 001.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.M.GOPIKRISHNAN NAMBIAR, SC
SRI.P.GOPINATH
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.10.2021, ALONG WITH WP(C).18197/2010 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 18197/10,24117 & 31957 OF 2013 4
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) Nos.18197 of 2010 and
24117 & 31957 of 2013
--------------------------------------
Dated this the 21st day of October, 2021
JUDGMENT
The counsel for the petitioners submitted that the prayers
in these writ petitions are infructuous.
Therefore, these writ petitions are dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
