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Shibu P vs Lissiyamma George
2021 Latest Caselaw 21233 Ker

Citation : 2021 Latest Caselaw 21233 Ker
Judgement Date : 20 October, 2021

Kerala High Court
Shibu P vs Lissiyamma George on 20 October, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA,
                             1943
                 CON.CASE(C) NO. 1642 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 20058/2021 OF HIGH
                  COURT OF KERALA, ERNAKULAM
PETITIONER/S:

         SHIBU P., AGED 50 YEARS
         S/O.GOPALAN, PARAYIL HOUSE, VAZHITHALA P.O.,
         PURAPPUZHA VILLAGE, THODUPUZHA TALUK, IDUKKI
         DISTRICT 685 583
         BY ADVS.
         GEORGE MATHEW
         M.D.SASIKUMARAN(S-237)
         SUNIL KUMAR A.G
         PRAVEEN S.
         STEPHY K REGI
         MATHEW K.T.
         GEORGE K.V.


RESPONDENT/S:

         LISSIYAMMA GEORGE, AGED 52 YEARS
         W/O.AISAN, DISTRICT LOTTERY OFFICER, MINI CIVIL
         STATION, THODUPUZHA P.O., IDUKKI DISTRICT 685
         584

OTHER PRESENT:

         SMT.DEEPA NARAYANAN, SR.GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 20.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                             -2-
Cont. Case (C) No. 1642 of 2021



                               P.V.KUNHIKRISHNAN, J.
                               ==============================================================


                       Cont. Case (C) No. 1642 of 2021 -S
                     ===================================================================================


                   Dated this the 20th day of October, 2021


                                                JUDGMENT

The learned counsel for the petitioner submitted that the

order is already complied with. Therefore, the Contempt of

Court case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE das

Cont. Case (C) No. 1642 of 2021

APPENDIX OF CON.CASE(C) 1642/2021

PETITIONER ANNEXURE Annexure A1 CERTIFIED COPY OF ORDER DATED 24.9.2021 IN W.P.(C) NO.20058 OF 2021

 
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