Nishad vs P.Radhakrishnan
2021 Latest Caselaw 21231 Ker

RSA No.677/2021                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
            Wednesday, the 20th day of October 2021 / 28th Aswina, 1943
                        IA.NO.1/2021 IN RSA NO. 677 OF 2021
               AS 108/2017 OF II ADDITIONAL DISTRICT COURT, PALAKKAD
                       OS 247/2014 OF MUNSIFF COURT, ALATHUR
   APPLICANT/APPELLANT:

          NISHAD, AGED 36 YEARS, S/O. ABDUL KAREEM, KICHRI PARAMBIL,
          PALLANCHATHANOOR, ALATHUR, PALAKKAD.

   RESPONDENT:/RESPONDENT:

          P.RADHAKRISHNAN, AGED 41 YEARS, S/O. PONNUMOOTHAN, 29/267, DOUBLE
          STREET, KARNAKI NAGAR, KOPPAM, PALAKKAD-678001.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings in the judgment and decree, dated 03.11.2020 in AS.No.108/2017
   of the Court of the Addl.District Judge-II, Palakkad, pending disposal of
   the above Regular Second Appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.JOHNSON (VARIKKAPPALLIL), Advocate for the petitioner, the court
   passed the following:
                                      ORDER

Heard the learned counsel for the petitioner/appellant.

All further proceedings as per the judgment and decree dated 03.11.2020 in AS.No.108 of 2017 of the Additional District Court- II,Palakkad stand stayed for a period of three months.

Sd/- N.ANIL KUMAR JUDGE

20-10-2021 /True Copy/ Assistant Registrar