Raheena N.O vs Raheem N.K
2021 Latest Caselaw 21230 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
          THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                 MAT.APPEAL NO. 630 OF 2020
   AGAINST THE ORDER/JUDGMENT IN O.P.NO.93/2019 OF FAMILY
                 COURT, THALASSERY, KANNUR
APPELLANT/S:

         RAHEENA N.O., AGED 22 YEARS,
         D/O.HAMZA, RESIDING AT JASMINE MANZIL,
         PADUVILAYIL AMSOM, VENGAD DESOM.
         BY ADV K.K.RAZIA


RESPONDENT/S:

         RAHEEM N.K., S/O.AHAMED,
         VALLAKANDY HOUSE, PATHIRIYAD,
         KOOTHUPARAMBA-670643.


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal No.630/2020          2



                          JUDGMENT

A.Muhamed Mustaque, J.

In the light of the memo filed by the learned counsel for

the appellant, the Mat. Appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ln