Manicka Ammal vs Radhakrishnan
2021 Latest Caselaw 21224 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                     CON.CASE(C) NO. 1450 OF 2021
  AGAINST THE ORDER/JUDGMENT IN WP(C) 2734/2015 OF HIGH COURT OF
                          KERALA, ERNAKULAM
PETITIONERS:

    1     MANICKA AMMAL, AGED 81 YEARS, W/O.AROGYA SAMI, RESIDING
          AT MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

    2     ALBHUTHA MARY, AGED 62 YEARS, D/O.AROGYA SAMI, RESIDING
          AT MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

    3     JOSEPH, AGED 62 YEARS, S/O.AROGYA SAMI, RESIDING AT
          MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

    4     ENASSI MUTHU, AGED 59 YEARS, S/O.AROGYA SAMI, RESIDING
          AT MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

    5     PUSHPARAJ, AGED 55 YEARS, S/O.AROGYA SAMI, RESIDING AT
          MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

    6     ARUL RAJ, AGED 49 YEARS, S/O.AROGYA SAMI, RESIDING AT
          MALAMETTUKAD, KOZHIPPARA, CHITTUR TALUK, PALAKKAD
          DISTRICT, PIN - 678 557.

          BY ADVS.
          JACOB SEBASTIAN
          K.V.WINSTON


RESPONDENT:

          RADHAKRISHNAN, AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER, THE SPECIAL TAHSILDAR, LAND ACQUISITION,
          KIIDC (KINFRA), PALAKKAD, PIN - 678 001.
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1450 OF 2021
                                  2


                               JUDGMENT

The learned Government Pleader submits that the

application under Sec.28A has been referred to the Sub Court

Palakkad on 4.10.2021. In the light of above submission the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 1450 OF 2021

APPENDIX OF CON.CASE(C) 1450/2021

PETITIONER ANNEXURE Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 27TH DAY OF MARCH, 2019 IN W.P.(C) NO.2734/2015 OF THIS HONOURABLE COURT.